High Courts06 Jul 2020Disposed Of
Nityanand Lal Karn Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0039
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 340 of 2,660
High Courts06 Jul 2020Dismissed
Ramanand Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0038
High Courts06 Jul 2020Dismissed
Subhash Kumar Shahi Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0037
Constitution Of India, 1950 — Article 14, 226
High Courts06 Jul 2020Allowed
Babloo Kumar @ Babalu Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0036
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 56(b), 60Bihar Excise (Mahua Flowers) Rules, 2006 — Rule 2(e), 3, 5, 13
High Courts06 Jul 2020Disposed Of
Shaheb Jama Khan @ Pathan Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0035
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379, 504, 506
High Courts06 Jul 2020Dismissed
Jabbar Miyan @ Jabbar Miya @ Abdul Jabar Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0034
Indian Penal Code, 1860 — Section 120, 344, 354, 366, 370(3), 376, 504, 506Immoral Traffic (Prevention) Act, 1956 — Section 3(a)(b), 4, 5(a)
High Courts06 Jul 2020Disposed Of
Sanoj Kumar Mandal @ Sanoj Mandal @ Sanoj Kumar Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0033
Indian Penal Code, 1860 — Section 34, 341, 323, 385, 387, 406, 420
High Courts06 Jul 2020Disposed Of
Dabloo Rajak @ Pradeep Rajak Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0032
Bihar Prohibition And Excise Act, 2016 — Section 37(c)
High Courts06 Jul 2020Disposed Of
Shashi Kant Kumar Singh Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0031
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts03 Jul 2020Disposed Of
Nageshwar Singh Swaraj And Ors Vs M/S Rukmani Buildtech Private Limited And Ors
Patna High Court · (2020) 07 PAT CK 0030
Arbitration And Conciliation Act 1996 — Section 8, 11, 11(6), 16, 16(5), 20, 23, 23(2A)Limitation Act 1963 — Section 14
High Courts03 Jul 2020Disposed Of
Purav Kumar Pankaj Kumar Modi Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0029
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 419, 420, 427, 467, 468Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Jul 2020Disposed Of
Ranjeet Kumar Singh And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0028
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 283, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Jul 2020Disposed Of
Chandan @ Chandan Maddhesiya And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0027
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Jul 2020Disposed Of
Kamini Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0026
High Courts03 Jul 2020Disposed Of
Sunil Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0025
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 34, 36, 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Jul 2020Dismissed
Sai Construction Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0024
Constitution Of India, 1950 — Article 14, 226
High Courts03 Jul 2020Dismissed
Shiv Kumar And Anr Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0023
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(2), 41(1)
High Courts03 Jul 2020Dismissed
Satish Kumar Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0022
Indian Penal Code, 1860 — Section 376, 511Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts02 Jul 2020Allowed
X5 Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0021
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3, 12, 12(1), 74, 102Indian Penal Code, 1860 — Section 379
High Courts02 Jul 2020Disposed Of
Ram Babu Mahto Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0020
Indian Penal Code, 1860 — Section 34, 188, 272, 273, 420, 467, 468, 471Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a), 41