High Courts02 Jul 2020Dismissed
Pankaj Kumar Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0019
Indian Penal Code, 1860 — Section 399, 402, 414Arms Act, 1959 — Section 25(1B)(a), 26, 35
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 341 of 2,660
High Courts02 Jul 2020Disposed Of
Alam Sekh @ Md. Alam Sheikh Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0018
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts02 Jul 2020Dismissed
Rohan Yadav @ Rohan Prasad Vs State Of Bihar And Anr
Patna High Court · (2020) 07 PAT CK 0017
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 341, 385, 504
High Courts01 Jul 2020Disposed Of
Kaushal Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0016
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41, 60Code Of Criminal Procedure, 1973 — Section 451
High Courts01 Jul 2020Disposed Of
Mintu Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0015
Indian Penal Code, 1860 — Section 279, 336Code Of Criminal Procedure, 1973 — Section 451Bihar Prohibition And Excise Act, 2016 — Section 37(c), 60
High Courts01 Jul 2020Disposed Of
Manish Kumar Yadav @ Manish Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0014
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts01 Jul 2020Disposed Of
Abc Vs Executive Director (Health) Cum Project Director And Ors
Patna High Court · (2020) 07 PAT CK 0013
Constitution Of India, 1950 — Article 21
High Courts01 Jul 2020Disposed Of
Rajesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0012
High Courts01 Jul 2020Disposed Of
Vikash Kumar Pandey And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0011
Bihar Excise And Prohibition (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts01 Jul 2020Disposed Of
Madan Lal Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0010
High Courts01 Jul 2020Allowed
X Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0009
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(20), 15, 74, 101, 101(1), 101(2), 102Indian Penal Code, 1860 — Section 34, 302,. 304Commissions For Protection Of Child Rights Act, 2005 — Section 25
High Courts01 Jul 2020Disposed Of
Roshan Kumar @ Raja Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0008
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts01 Jul 2020Dismissed
Akash Kumar @ Golu Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0007
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 504, 506Arms Act, 1959 — Section 27
High Courts01 Jul 2020Disposed Of
Bikesh Kumar Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0006
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts01 Jul 2020Disposed Of
Geeta Devi Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0005
Indian Penal Code, 1860 — Section 34, 304B
High Courts01 Jul 2020Disposed Of
Mahadeo Manjhi Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0004
Indian Penal Code, 1860 — Section 34, 120B, 201, 304B, 498A
High Courts01 Jul 2020Disposed Of
Raja Kumar Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0003
Indian Penal Code, 1860 — Section 323, 341, 384, 504, 506Arms Act, 1959 — Section 25(1B)(a)
High Courts17 Jun 2020
Jeev Nath Choudhary Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0137
High Courts17 Jun 2020Disposed Of
Pinku Kumar Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0136
High Courts17 Jun 2020Dismissed
Shambhu Manjhi Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0135
Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341, 379, 504, 506