High Courts15 Jun 2020Disposed Of
Amrendra Kumar Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0128
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 343 of 2,660
High Courts15 Jun 2020Disposed Of
Kishori Prasad Mehta Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0127
High Courts15 Jun 2020Disposed Of
Vikram Singh Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0125
Constitution Of India, 1950 — Article 215Bihar Prohibition And Excise Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)(c), 38(1), 41(1), 56, 58
High Courts15 Jun 2020Disposed Of
Srikanta Chaudhari Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0124
Constitution Of India, 1950 — Article 215Bihar Prohibition And Excise Act, 2016 — Section 37(a), 37(b)(c), 38(1), 41(1), 56, 58Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts15 Jun 2020Disposed Of
Sunil Manjhi Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0123
Constitution Of India, 1950 — Article 215Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)(c), 38(1), 41(1), 56, 58Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts15 Jun 2020Dismissed
Chotelal Yadav Vs Union Of India Through NCB, Patna
Patna High Court · (2020) 06 PAT CK 0122
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 8, 20, 25, 29, 37
High Courts15 Jun 2020Disposed Of
Nirmala Devi And Others Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0113
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 341, 447, 448, 504, 506
High Courts15 Jun 2020Disposed Of
Md. Shamsher Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0112
Indian Penal Code, 1860 — Section 34, 201, 302, 376D
High Courts15 Jun 2020Disposed Of
Banti Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0111
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 67
High Courts15 Jun 2020Disposed Of
Rahul Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0110
Indian Penal Code, 1860 — Section 395, 397
High Courts15 Jun 2020Dismissed
Subhash Singh Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0109
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 504
High Courts12 Jun 2020Disposed Of
Mahesh Prasad Yadav Vs Chief Secretary, Government Of Bihar, Patna And Others
Patna High Court · (2020) 06 PAT CK 0114
High Courts12 Jun 2020Dismissed
Pankaj Das Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0103
Indian Penal Code, 1860 — Section 34, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts12 Jun 2020Disposed Of
Uday Singh Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0102
Arms Act, 1959 — Section 25(1-B)(a), 26
High Courts12 Jun 2020Disposed Of
Bikki Patel Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0101
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts12 Jun 2020Dismissed
Manish Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0100
Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts12 Jun 2020Disposed Of
Domni Devi Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0099
Indian Penal Code, 1860 — Section 201, 302, 304B
High Courts12 Jun 2020Disposed Of
Raja Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0098
Arms Act, 1959 — Section 25(1-B)(a), 26, 35
High Courts12 Jun 2020Disposed Of
Lalbabu Paswan And Others Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0097
Indian Penal Code, 1860 — Section 336, 418Drugs And Cosmetics Act, 1940 — Section 27(b)(ii), 28
High Courts12 Jun 2020Dismissed
Rajesh Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0096
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 34, 354(A), 376(A)(B)Protection Of Children From Sexual Offences Act, 2012 — Section 6