High Courts07 Jul 2020Allowed
Yadunanadan Paswan Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0080
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 338 of 2,660
High Courts07 Jul 2020Disposed Of
Dharmnath Sahni Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0079
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts07 Jul 2020Disposed Of
Bhola Sharma Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0078
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(ii), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts07 Jul 2020Disposed Of
Prabha Kunwar @ Prabha Devi And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0077
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts07 Jul 2020Disposed Of
Pintu Chawdhary @ Pintoo Kumar Chaudhary @ Dhala Pasi @ Pintoo Pasi And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0076
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts07 Jul 2020Disposed Of
Upendra Yadav And Anr Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0075
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b)
High Courts07 Jul 2020Dismissed
Sonu Kumar Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0074
Indian Penal Code, 1860 — Section 34, 307, 326
High Courts07 Jul 2020Dismissed
Bateshwar Kumar @ Rajnikant Prabhakar Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0073
Indian Penal Code, 1860 — Section 380, 411, 454
High Courts07 Jul 2020Dismissed
Bimal Kumar Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0072
Indian Penal Code, 1860 — Section 393
High Courts07 Jul 2020Dismissed
Amar Nayak Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0071
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 36, 38(a), 41(i)
High Courts06 Jul 2020Dismissed
Anil Gadviya And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0070
High Courts06 Jul 2020Disposed Of
Jamila Khatoon Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0069
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b), 37(c), 60Code Of Criminal Procedure, 1973 — Section 451
High Courts06 Jul 2020Disposed Of
Vijay Kumar Pandey And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0068
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts06 Jul 2020Disposed Of
Kundan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0067
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58Code Of Criminal Procedure, 1973 — Section 451
High Courts06 Jul 2020Disposed Of
Rupesh Kumar And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0066
Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 279, 414, 420, 427, 465Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(A), 32(n), 38(1), 41(1)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts06 Jul 2020Disposed Of
Sanju Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0065
Indian Penal Code, 1860 — Section 34, 188, 272, 273, 279, 290, 427Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts06 Jul 2020Disposed Of
Amit Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0064
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts06 Jul 2020Disposed Of
Rajendra Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0063
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(d), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Arms Act, 1959 — Section 25(1B)A, 26Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts06 Jul 2020Disposed Of
Jitendra Kumar Gupta Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0062
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 36, 37(b)(c), 38(1), 41(1), 41(i), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts06 Jul 2020Disposed Of
Awadhesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0061
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 45, 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340