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Patna High Court judgments

53,185 judgments · page 337 of 2,660

High Courts07 Jul 2020Disposed Of

Pintu Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0154

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Jul 2020Disposed Of

Brijkishor Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0098

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Jul 2020Disposed Of

Mani Bhushan Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0097

Indian Penal Code, 1860 — Section 272, 273, 279, 337, 338, 427Bihar Prohibition And Excise Act, 2016 — Section 37(B)(c), 60Code Of Criminal Procedure, 1973 — Section 451
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High Courts07 Jul 2020Disposed Of

Sumitra Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0096

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Jul 2020Disposed Of

Shrawan Sao Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0093

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 38(i), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Jul 2020Allowed

Ramsigari Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0089

Indian Penal Code, 1860 — Section 406, 409, 420Bihar And Orissa Public Demand Recovery Act, 1914 — Section 7Bihar Pension Rules, 1950 — Rule 43, 43(d)
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High Courts07 Jul 2020Disposed Of

Chandeshwar Choudhary And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0088

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(B), 37(b)(c), 38(1), 38(i), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Jul 2020Disposed Of

Niraj Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0087

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 307, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Jul 2020Disposed Of

Ramadhin Prasad Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0086

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(B), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Jul 2020Disposed Of

Sanjay Sah And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0084

Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Jul 2020Disposed Of

Raju Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0082

Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 34, 36, 37(b)(c), 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Jul 2020Disposed Of

Ajay Sahani And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0081

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 36, 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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