High Courts08 Jul 2020Disposed Of

Omprakash Pandey And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0137

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts08 Jul 2020Disposed Of

Jitendra Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0136

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 377, 427, 504Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Sanjay Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0135

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Bipin Kumar Das Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0134

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(d), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Jitendra Rai @ Jitendra Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0133

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(1)(2), 37(b)(c), 38(1), 38(1)(2), 41(1), 47, 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Pintu Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0132

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 413, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Manish Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0130

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Arms Act, 1959 — Section 25(1b), 26Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts08 Jul 2020Disposed Of

Rahul Kumar And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0128

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Pramod Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0123

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Ajay Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0121

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Nishant Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0120

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 420, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 35, 37(b)(c), 38(1), 41, 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Rohan Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0119

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Vinod Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0118

Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 279, 420, 427, 467, 468, 471Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(i)(ii)(iii), 37(b)(c), 38(1), 41(1), 41(i), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Bhavesh Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0117

Indian Penal Code, 1860 — Section 34, 225, 272, 273, 279, 307, 353, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Asha Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0116

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2), 37(b)(c), 38(1), 38(2), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2020Disposed Of

Giyasuddin Ansari Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0115

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340