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Patna High Court judgments

53,185 judgments · page 334 of 2,660

High Courts08 Jul 2020Disposed Of

Sunil Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0165

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(b), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Dinesh Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0163

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(d), 37(b)(c), 38(1), 41(1), 45, 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Rashmi Kumari Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0162

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Yodha Mukhiya And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0161

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(d), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Amarjeet Kumar Gaurav Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0160

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2), 37(b)(c), 38(1), 41(1), 41(2), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Manoj Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0159

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(3), 37(b)(c), 38(1), 41(1), 41(1)(2), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Babunand Singh And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0157

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Raju Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0156

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Vinod Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0147

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Rupesh Kumar @ Rahul Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0146

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts08 Jul 2020Disposed Of

Raja Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0145

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 41(1)(2), 47, 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Vimal Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0144

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 34, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Mukesh Kumar Ishwar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0143

Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Babloo Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0142

Indian Penal Code, 1860 — Section 34, 188, 272, 273, 279, 307, 337, 338, 333, 353, 427Arms Act, 1959 — Section 25(1b), 26, 27Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
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High Courts08 Jul 2020Disposed Of

Lakshman Pasi @ Lakshuman Pasi Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0140

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Jul 2020Disposed Of

Ravi Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0139

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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