High Courts09 Jul 2020Disposed Of
Mantu Chauhan Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0201
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 332 of 2,660
High Courts09 Jul 2020Disposed Of
Kunal Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0200
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)(c), 38, 56, 60Code Of Criminal Procedure, 1973 — Section 451
High Courts09 Jul 2020Disposed Of
Anand Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0199
Indian Penal Code, 1860 — Section 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 60Code Of Criminal Procedure, 1973 — Section 451
High Courts09 Jul 2020Disposed Of
Suresh Paswan Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0198
Indian Penal Code, 1860 — Section 272, 273, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 60
High Courts09 Jul 2020Disposed Of
Surendra Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0197
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Jul 2020Disposed Of
Mantu Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0196
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(b), 30(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Jul 2020Disposed Of
Vijay Kumar Singh @ Vijay Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0195
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(b)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts09 Jul 2020Disposed Of
Anubhav Kumar Pandey @ Anubhaw Kumar Pandey @ Abhinav Pandey And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0194
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(D), 58, 92, 93Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts09 Jul 2020Disposed Of
Sunita Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0193
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 420, 427, 467, 468, 471Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Jul 2020Disposed Of
Raj Kumar Mahto @ Fakir Mahto Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0192
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 337, 338, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Jul 2020Disposed Of
Rana Sen Gupta Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0191
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(ii), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Jul 2020Disposed Of
Amit Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0190
Indian Penal Code, 1860 — Section 279Bihar Prohibition And Excise Act, 2016 — Section 37(c), 56, 60
High Courts09 Jul 2020Disposed Of
Mahendra Prasad Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0189
High Courts09 Jul 2020Disposed Of
Braj Kishore Sah @ Braj Kishor Shah Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0188
Bihar Prohibition And Excise Act, 2016 — Section 56
High Courts09 Jul 2020Disposed Of
Ram Singh Verma Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0187
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56Code Of Criminal Procedure, 1973 — Section 451
High Courts09 Jul 2020Disposed Of
Tapas Mandal @ Tupush Mandal And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0186
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts09 Jul 2020Disposed Of
Kanhaiya Prasad Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0185
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56Indian Penal Code, 1860 — Section 379
High Courts09 Jul 2020Disposed Of
Parash Gupta And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0184
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Jul 2020Disposed Of
Nageshwar Thakur Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0183
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Jul 2020Disposed Of
Dharmendra Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0182
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 56D