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Patna High Court judgments

53,185 judgments · page 331 of 2,660

High Courts09 Jul 2020Disposed Of

Panna Lal Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0221

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2), 36, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Sumitra Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0220

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 34, 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Ranjeet Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0219

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Santosh Nayak Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0218

Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38(1), 38(ii), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Umesh Pasi Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0216

Indian Penal Code, 1860 — Section 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32, 56, 60Code Of Criminal Procedure, 1973 — Section 451
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High Courts09 Jul 2020Disposed Of

Abinash Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0215

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(1), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Ram Prakash Jha Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0212

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(iii), 37(b)(c), 38(1), 41(1), 47(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Rahul Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0211

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(d), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Md. Shahnawaz Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0210

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(ii), 33(ii), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Suman Kumar Sourabh Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0209

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 32(3), 45Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts09 Jul 2020Disposed Of

Raju Kumar And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0207

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Uday Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0206

Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 30(g), 37(b)(c), 38(1), 38(i)(ii), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Shatrudhan Kumar And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0204

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts09 Jul 2020Disposed Of

Arun Kumar Vs State Of Bihar And Anr

Patna High Court · (2020) 07 PAT CK 0203

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(a)(b)(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Motor Vehicles Act, 1988 — Section 185Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts09 Jul 2020Disposed Of

Jay Prakash Chaudhary And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0202

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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