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Patna High Court judgments

53,185 judgments · page 330 of 2,660

High Courts09 Jul 2020Disposed Of

Suresh Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0245

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Chandravati Kumari Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0232

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Ranbir Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0231

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 22, 30Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts09 Jul 2020Disposed Of

Ajit Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0230

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Satyadav Patel @ Satydev Patel Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0229

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 14(1)Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts09 Jul 2020Disposed Of

Suraj Kumar Suman Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0228

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 419, 420, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Nagendra Raja Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0227

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Tarkeshwar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0226

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(2)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts09 Jul 2020Disposed Of

Laddulal Rai Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0225

Indian Penal Code, 1860 — Section 34, 188, 272, 273, 279, 308, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Jay Kishor Prasad Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0224

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 56, 60Indian Penal Code, 1860 — Section 272, 273, 308, 420Code Of Criminal Procedure, 1973 — Section 451
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High Courts09 Jul 2020Disposed Of

Baijnath Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0223

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Sanjay Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0222

Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 60Code Of Criminal Procedure, 1973 — Section 451
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