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Patna High Court judgments

53,185 judgments · page 328 of 2,660

High Courts13 Jul 2020Disposed Of

Sangeeta Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0256

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(g), 37(b)(c), 38(1), 38(i)(ii), 41, 41(1), 56, 58, 92, 93Arms Act, 1959 — Section 25(ib)a, 26, 35Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts13 Jul 2020Disposed Of

Chotu Yadav And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0255

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts13 Jul 2020Disposed Of

Avdhesh Sahani Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0252

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts10 Jul 2020Disposed Of

Shrawan Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0153

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(a)(F), 37(d), 37(b)(c), 38(1), 38(1)(2), 41(1), 41(i), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts10 Jul 2020Disposed Of

Lakshman Sah Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0152

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts10 Jul 2020Disposed Of

Munir Ali Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0151

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts09 Jul 2020Disposed Of

Butu Tudu Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0341

Indian Penal Code, 1860 — Section 34, 188, 272, 273, 279, 427Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 30(a), 37(b)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
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High Courts09 Jul 2020Disposed Of

Kalanand Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0340

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Bal Krishna Yadav And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0339

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Guddu Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0338

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Jul 2020Disposed Of

Mangal Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0337

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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