High Courts14 Jul 2020Disposed Of
Pintop Kumar @ Pintu Kumar @ Pintush Kumar And Anr Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0276
Indian Penal Code, 1860 — Section 34, 304B
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 327 of 2,660
High Courts14 Jul 2020Disposed Of
Rahul Chaudhary Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0275
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts14 Jul 2020Dismissed
Prem Kumar Singh @ Tiger @ Prem Singh Tiger Vs State Of Bihar
Patna High Court · (2020) 07 PAT CK 0274
Indian Penal Code, 1860 — Section 34, 387
High Courts13 Jul 2020Disposed Of
Rakesh Kumar Sah @ Rakesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0273
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 41(i)(ii), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Radhika Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0272
Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Kanhaiya Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0271
Bihar Prohibition And Excise Act, 2016 — Section 37(c), 56(d)
High Courts13 Jul 2020Disposed Of
Dewanti Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0270
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 420, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 35, 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Deepak Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0269
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Ram Nath Ram Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0268
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Niranjan Prasad Singh @ Niranjan Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0267
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 47
High Courts13 Jul 2020Disposed Of
Pradeep Kumar Sah @ Pradeep Sah And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0266
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(C), 37(b)(c), 38(1), 38(i), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Jagdish Vishnoi Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0265
Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 279, 420, 427, 467, 468Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Munna Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0264
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 41(1)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts13 Jul 2020Disposed Of
Mohammad Taufik @ Md. Taufik Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0263
Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Bahadur Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0262
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(g), 32(2), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Pavan Devi And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0261
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(C), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Raju Kumar Ranjan Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0260
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2), 37(b)(c), 38(1), 41(1), 41(a), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Gopal Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0259
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Guru Sharan Sharma @ Gurusharan Prasad @ Guru Saran Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0258
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 47, 54, 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Jul 2020Disposed Of
Santosh Kumar Chaurasiya @ Santosh Kumar Chourasiya And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 07 PAT CK 0257
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427