High Courts10 Aug 2026Allowed
Moti Lal Sah & Anr. Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2511
Indian Penal Code-Sections 302, 201, 34, 302/201Anti Dowry Act-Section 4Code of Criminal Procedure-Section 313, 161
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 28 of 2,796
High Courts10 Aug 2026Allowed
Jamindar Ram & Ors. Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 2513
Indian Penal Code-Section 302, 34, 452, 448, 341, 324Arms Act-Section 27Code of Criminal Procedure-Section 313, 161
High Courts10 Aug 2026Disposed Of
Sachidanand Sharma Vs The State Of Bihar & Ors.
Patna High Court · 2025 INSC 449
MACP Rules, 2010-Rule 22
High Courts10 Aug 2026Allowed
Rajani Kant Mishra Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2525
High Courts07 Aug 2026Disposed of
Smt. Pramila Devi Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2391
Public Demands Recovery Act-Section 9, 10
High Courts07 Aug 2026Disposed of
Kanchan Prabha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2396
High Courts07 Aug 2026Disposed of
Hemant Kumar Jha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2397
High Courts07 Aug 2026Allowed
Dilip Kumar Singh Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2398
Indian Penal Code-Sections 406, 409, 405
High Courts07 Aug 2026Disposed of
Sudhir Kumar & Ors. Vs The State of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2402
High Courts07 Aug 2026Dismissed
Rudal Kumar Yadav & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2403
Constitution of India-Articles 14 and 16
High Courts07 Aug 2026Disposed of
Dr. Binod Kumar Jaiswal & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2406
Constitution of India-Article 14, 16
High Courts07 Aug 2026Disposed of
Tahir Akhatar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2408
Bihar Service Code-Rule 56Bihar Chowkidar Cadre Rules, 2006Bihar Collectorate Clerical Cadre (Recruitment and Conditions of Service) Rules, 2011
High Courts07 Aug 2026Disposed of
Tajamul Haque & Anr. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2410
Indian Penal Code-Section 341, 307/34, 323, 324CrPC-Section 161
High Courts07 Aug 2026Dismissed
Devraj Patwari Vs The Uttar Bihar Gramin Bank & Ors.
Patna High Court · (2026) 08 PAT CK 2411
Indian Penal Code-Sections 420 and 409Uttar Bihar Gramin Bank (Officers & Employees) Service Regulations, 2010-Regulation 39(2)(b)(v)Uttar Bihar Gramin Bank Service (Amendment) Regulations, 2013
High Courts07 Aug 2026Allowed
Jai Vijay Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2412
Bihar Service Code-Rule 76, 76 (Kha), Rule, 76 (b)Right to Information ActBihar CCA Rules 2005-Rules 17 (4) and (5) (a), 17(3), 17(4), 17(5), 18(4), 17, 17(4) and Rule (17)(5), 18(3)
High Courts07 Aug 2026Disposed of
Deepak Kumar Himkar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2413
Bihar Targeted Public Distribution System (Control) Order, 2016
High Courts07 Aug 2026Disposed of
XYZ (Real Name Withheld) Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2414
J.J. Act-Section 12
High Courts07 Aug 2026Disposed Of
Bishwa Bandhu Jha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2446
Bihar and Orissa Public Demand Recovery Act, 1914-Section 10, 14, 7, 11, 9, 15
High Courts07 Aug 2026Dismissed
M/s San Energy and Solution Pvt. Ltd. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2447
Companies ActCompanies Act, 1956Companies Act, 2013
High Courts07 Aug 2026Allowed
Mithilesh Gaud Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2448
Indian Penal Code-Sections 304B, 304B/34, 302/34Evidence Act-Section 113B