High Courts07 Aug 2026Disposed Of
Gauri Shankar Sah Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2449
Electricity Act-Section 42(6)
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 29 of 2,796
High Courts07 Aug 2026Dismissed
Ajay Kumar Vs The Chief Regional Director Hindustan Petroleum Corporation Ltd. & Anr.
Patna High Court · (2026) 08 PAT CK 2450
Constitution of India-Article 21, 226
High Courts07 Aug 2026Disposed Of
Birendra Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2451
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005-proviso to Rule 10(1), Rule 10Bihar Service Code-Rule 96Bihar Service Code, 2005-Rule 76
High Courts07 Aug 2026Allowed
Ajeet Choubey @ Ajeet Kumar Choubey Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2452
Code of Criminal Procedure, 1973-Section 482, 320Indian Penal Code-Section 498A, 498(A)Dowry Prohibition Act, 1961-Sections 3 & 4
High Courts07 Aug 2026Allowed
Shekh Kalim Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2453
RFCTLARR Act 2013-Section 23, 30, 80, 26, 30(3), 26 to 30, 27, 29, 30(1), 30 (3)
High Courts07 Aug 2026Dismissed
Subhash Singh & Anr. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2454
High Courts07 Aug 2026Allowed
Md. Muzahir Hussain @ Mozahir Hussain Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2455
Indian Penal Code-Sections 414, 171(B), 171(C), 171B, 171CThe Representation of the People Act, 1951-Section 123Code of Criminal Procedure-Section 482
High Courts07 Aug 2026Allowed
Dr. Birendra Prasad Saha Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2456
Indian Penal Code-Section 341, 323, 504, 406, 405Code of Criminal Procedure-Section 482
High Courts07 Aug 2026Disposed Of
Rakesh Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2457
essential commodities ActBTSO, 2016-Clause 5(iv)
High Courts07 Aug 2026Allowed
Bigan Singh & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2458
Indian Penal Code-Sections 415, 420, 464, 468, 471
High Courts07 Aug 2026Dismissed
Shankar Yadav & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2459
Code of Criminal Procedure, 1973-Section 482, 319, 319(1), 319(4), 319(4)(a), 319(4)(b), 207/208Indian Penal Code-Sections 302, 328 and 34Constitution of India-Articles 20 and 21
High Courts07 Aug 2026Allowed
Kislay Kumar Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2460
Indian Penal Code-Sections 409, 406, 120(B), 467, 468, 471, 420, 34Code of Criminal Procedure-Section 482Constitution of India-Article 226
High Courts07 Aug 2026Allowed
Prakash Chandra Dixit & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2461
Indian Penal Code-Sections 147, 148, 323, 354A, 341, 324, 307, 379, 447, 354, 34, Sub-section (1), 354A (2), 354(A)Cr.P.C.-Section 482
High Courts07 Aug 2026Allowed
Vijay Singh @ Vijay Kumar & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2462
Indian Penal Code-Section 498A/34, 498A
High Courts07 Aug 2026Allowed
Prem Shanker Yadav & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2463
Indian Penal Code-Section 498A, 302, 201/34, 304(A)Hindu Marriage Act-Section 13Cr.P.C.-156(3)
High Courts07 Aug 2026Dismissed
Raghav Kumar Choudhary @ Raghav Kumar Chaudhary Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2464
Indian Penal Code-Sections 341, 323, 498A, 34Dowry Prohibition Act-Section 3/4
High Courts07 Aug 2026Disposed Of
Putul Kumar @ Arvind Kumar Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2465
Indian penal Code-Section 302/34Arms act-27
High Courts07 Aug 2026Dismissed
Madhuri Kumari & Ors. Vs Mukti Narain Singh & Ors.
Patna High Court · 2026 INSC 211
Code of Civil Procedure-Section 96, Order XLI Rule 27, 105, 100, 41 Rule 27Code of Criminal Procedure-Sections 144, 145Indian Evidence Act, 1872-Section 58, 61, 63
High Courts07 Aug 2026Allowed
Shayam Mohan Choudhary & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2467
Indian Penal Code-Sections 341, 323, 504, 498-A r/w 34, 498A, 504 R/W 34Dowry Prohibition Act-Sections 3 and 4
High Courts06 Aug 2026Allowed
The Bihar State Warehousing Corporation & Anr. Vs M/s Pushpheera Infrastructure Pvt. Ltd. & Ors.
Patna High Court · (2026) 08 PAT CK 2369
Arbitration and Conciliation Act, 1996-Section 34, 34(3), 34(2), 33, 34(1), 36, 2(e), 9, 19Code of Civil Procedure, 1908-Section 149, 151Limitation Act, 1963-Section 5, 14