High Courts06 Aug 2026Disposed of
Pramod Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2390
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 31 of 2,796
High Courts06 Aug 2026Allowed
Rajaram Mishra & Anr. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2392
Indian Penal Code-Sections 498-A, 379, 506, read with 34, 498ADowry Prohibition Act-Sections 3, 4Code of Criminal Procedure-Section 482, 156(1), 155(2)
High Courts06 Aug 2026Disposed of
Aditya Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2393
Constitution of India-Article 226SARFAESI ACT
High Courts06 Aug 2026Dismissed
Sanjay Kumar Gwalia Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2394
Bihar C.C.A. Rule, 2005-Rules 14(vi)Constitution of India-Article 142Contempt of Courts Act, 1971-Section 12(1)
High Courts06 Aug 2026Allowed
Sk. Yakub & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2395
I.P.C.-sections 147, 149, 436, 307, 427/34Code of Criminal Procedure-Section 190
High Courts06 Aug 2026Disposed of
Ajit Kumar Pandey Vs The Bihar State Warehousing Corporation & Ors.
Patna High Court · (2026) 08 PAT CK 2399
Bihar State Warehousing Corporation (Staffs) Rules, 1958Bihar State Warehousing Corporation (Staffs Regulation 1958
High Courts06 Aug 2026Dismissed
Rakesh Kumar Choudhary @ Rakesh Kumar & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2400
Code of Criminal Procedure-Section 397, 399, 239Indian Penal Code-Section 147, 148, 149, 341, 343, 324, 307, 379, 504
High Courts06 Aug 2026Disposed of
Sudha Devi Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2401
High Courts06 Aug 2026Allowed
Raghubar Singh @ Raghuveer Singh Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2404
Indian Penal Code-Sections 406, 420
High Courts06 Aug 2026Allowed
Jagbali Ray @ Jagwali Rai Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 2405
Indian Penal Code-Sections 323, 302/34, 302, 34, 504/34Arms Act-Section 27Bihar Prohibition and Excise Act, 2016-Section 30(a), 30 (a)
High Courts06 Aug 2026Dismissed
Bindu Devi & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2407
Indian Penal Code-sections 341, 323, 448, 498, 379, 120(B), 504, 34
High Courts05 Aug 2026Disposed of
Sk. Najmul & Ors. Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 2360
IPC-Section 324, 323, 341, 307/34, 380, 307
High Courts05 Aug 2026Disposed of
M/s J. B. Lal and Sons Vending Contractor Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2361
High Courts05 Aug 2026Disposed of
Chandra Devi Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2362
Bihar Targeted Public Distribution System (Control) Order, 2016-Section 32(iii), 32(vi), 32(v), sub-clause (4)Limitation Act-Section 5
High Courts05 Aug 2026Allowed
Veena Sinha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2363
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483(3)Bharatiya Nyaya Sanhita, 2023-Sections 74, 76, 115(2), 126(2), 351(2) and 351(3), read with Section 3(5)Protection of Children from Sexual Offences Act, 2012-Section 8, 29 and 30, 40, 29
High Courts05 Aug 2026Partially allowed
Birendra Yadav Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2364
Indian Penal Code-Sections 302/34, 302 read with Section 34Arms Act-Section 27Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(2)(v)
High Courts05 Aug 2026Dismissed
Bechan Paswan & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2365
Bihar Chaukidar Cadre Rules, 2006Bihar Chaukidar Cadre (Amendment) Rules, 2014-Rule 5(7), Proviso (a) to sub-rule (7) of Rule 5, 5Constitution of India-Article 14, 16, 141, 226
High Courts05 Aug 2026Dismissed
Amir Paswan & Anr. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2366
Indian Penal Code-Sections 467, 468, 471, 420, 120B/34Bihar Panchayat Primary Teacher (Appointment and service conditions) Rules, 2006-Rule 11Bihar Panchayat Primary Teacher (Appointment and service conditions) Rules, 2012-Rule 14
High Courts05 Aug 2026Dismissed
Dr. Mohammad Zafar Alam Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2367
High Courts05 Aug 2026Dismissed
Durgawati Devi Vs Sachita Chaudhary @ Sachitanand Yadav
Patna High Court · (2026) 08 PAT CK 2368
Hindu Marriage Act, 1955-Section 7, sub-section (2) of Section 7, 8Code of Criminal Procedure, 1973-Section 125Special Marriage Act, 1954