COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,774 of 2,796
High Courts25 Apr 1919
Sheo Prasad Mander Vs Bateswar Mahton
Patna High Court · (1919) 04 PAT CK 0006
High Courts24 Apr 1919Allowed
Rangu Mandal Vs Chatternath Chowdhury
Patna High Court · (1919) 04 PAT CK 0014
High Courts16 Apr 1919Allowed
Sukuru Mali Vs Sri Brahmapura Balbhadra Mahaprabhu
Patna High Court · (1919) 04 PAT CK 0020
High Courts14 Apr 1919Dismissed
Kali Charan Roy Vs Maharaja Bahadur Kesho Prasad Singh
Patna High Court · (1919) 04 PAT CK 0015
High Courts14 Apr 1919Dismissed
Sarjug Singh Vs Jagmohan Singh
Patna High Court · (1919) 04 PAT CK 0012
High Courts14 Apr 1919Dismissed
Madanmohan Panigrahy Vs Bandu Barik
Patna High Court · (1919) 04 PAT CK 0005
High Courts14 Apr 1919Dismissed
Babu Sat Narayan Singh Vs Anant Prosad
Patna High Court · (1919) 04 PAT CK 0002
High Courts11 Apr 1919
Mahant Gobind Ramanuj Das Vs Rani Debendrabala Dasi
Patna High Court · AIR 1919 Patna 507 : 52 Ind. Cas. 231
High Courts11 Apr 1919Dismissed
Ratnakar Gountia Vs Chamra Satpasty
Patna High Court · (1919) 04 PAT CK 0004
High Courts08 Apr 1919
Kusum Sao Vs Janak Lal
Patna High Court · AIR 1919 Patna 362 : 52 Ind. Cas. 219
Criminal Procedure Code, 1898 (CrPC) — Section 195, 409Penal Code, 1860 (IPC) — Section 211
High Courts08 Apr 1919
Seth Jahar Mal Vs G.M. Pritchard
Patna High Court · AIR 1919 Patna 503 : 52 Ind. Cas. 225
High Courts08 Apr 1919
Tekait Harnarayan Singh Vs Darshan Deo
Patna High Court · AIR 1924 Patna 560
Limitation Act, 1963 — Article 139 Schedule 1Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 116
High Courts07 Apr 1919Dismissed
Maharaja Kesho Prasad Singh Vs Babu Shiva Saran Lal
Patna High Court · (1919) 04 PAT CK 0016
High Courts04 Apr 1919Allowed
Jugal Kishore Sah Vs Shambhu Nath Pande
Patna High Court · (1919) 04 PAT CK 0018
High Courts04 Apr 1919Allowed
Raghuber Das Mahant Vs Raja Nataber Singh
Patna High Court · (1919) 04 PAT CK 0003