COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,773 of 2,796
High Courts21 May 1919
Gosain Bhaunath Gir Vs Bihari Lal and Another
Patna High Court · 52 Ind. Cas. 723
High Courts16 May 1919Dismissed
Lal Mohammad Khan Vs Mahanth Krishna Dayal Gir
Patna High Court · (1919) 05 PAT CK 0025
High Courts15 May 1919
Siva Narayan Ram Marwari Vs Babu Hari Narayan
Patna High Court · (1919) 05 PAT CK 0016
High Courts15 May 1919Dismissed
Rash Mohan Lal Vs Ram Mohan Lal
Patna High Court · (1919) 05 PAT CK 0006
High Courts14 May 1919
Babu Khan Vs Babu Raj Kishore Pershad Narayan Singh
Patna High Court · (1919) 05 PAT CK 0002
High Courts09 May 1919
Ramendra Nath Vs Musammat Hikait Kuer
Patna High Court · (1919) 05 PAT CK 0027
High Courts08 May 1919
Bir Kishore Roy Vs Emperor
Patna High Court · AIR 1919 Patna 279 : 52 Ind. Cas. 599
Legal Practitioners Act, 1879 — Section 13, 13(b)
High Courts07 May 1919
Musammat Ram Dai Vs Ram Chandrabali Debi
Patna High Court · AIR 1919 Patna 572 : 52 Ind. Cas. 446
Registration Act, 1908 — Section 28
High Courts07 May 1919
Bashir Ali and Others Vs Emperor
Patna High Court · AIR 1919 Patna 493 : 52 Ind. Cas. 273
Penal Code, 1860 (IPC) — Section 161, 409
High Courts05 May 1919
Mohan Das Pujhari Vs Emperor
Patna High Court · AIR 1919 Patna 45 : 59 Ind. Cas. 322
Legal Practitioners Act, 1879 — Section 36
High Courts05 May 1919Dismissed
Kali Prosad Tewari Vs Mahabir Tewari
Patna High Court · (1919) 05 PAT CK 0003
High Courts02 May 1919
Lachmi Narain and Another Vs Emperor
Patna High Court · AIR 1919 Patna 452 : 53 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 103, 190, 200
High Courts01 May 1919Dismissed
Brij Kishore Lal Vs Pratap Narain
Patna High Court · (1919) 05 PAT CK 0009