High Courts02 Jul 1919
Hanuman Bux and Others Vs Lal Nilmoni Nath Sahi Deo
Patna High Court · AIR 1919 Patna 566 : 52 Ind. Cas. 335
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,771 of 2,796
High Courts26 Jun 1919
Shaikh Abdul Aziz and Others Vs Musammat Bibi Tauhidunnissa
Patna High Court · AIR 1919 Patna 474 : 52 Ind. Cas. 380
High Courts26 Jun 1919
Pande Satdeo Narain Vs Ramayan Tewari
Patna High Court · AIR 1919 Patna 494 : 52 Ind. Cas. 1002
High Courts26 Jun 1919
Lala Lachmi Narayan Lal and Others Vs Maharaja Bahadur Kesho Prasad Singh
Patna High Court · 52 Ind. Cas. 147
High Courts25 Jun 1919
Sheo Barat Singh Vs Padarath Mahton and Others
Patna High Court · AIR 1919 Patna 392(2) : 52 Ind. Cas. 473
Transfer of Property Act, 1882 — Section 72, 76
High Courts24 Jun 1919Dismissed
Raghunath Kurmi Vs Deo Narain Rai
Patna High Court · (1919) 06 PAT CK 0028
High Courts24 Jun 1919
Asan Pandey Vs Rajmon Misser and Nandan Pandey
Patna High Court · AIR 1919 Patna 325 : 52 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Section 99Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Jun 1919
Bachu Behari Lal Vs Emperor
Patna High Court · AIR 1919 Patna 551 : 52 Ind. Cas. 390
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 209, 463, 466
High Courts23 Jun 1919Dismissed
Mahabir Sahu Vs Ram Saran Sahu
Patna High Court · (1919) 06 PAT CK 0025
High Courts23 Jun 1919
Thakur Rudreshwari Prasad Singh Vs Dhana Mahto and Others
Patna High Court · AIR 1919 Patna 334 : 52 Ind. Cas. 119
High Courts23 Jun 1919
Kariman Ahir and Others Vs Nirmal Kumar and Another
Patna High Court · AIR 1919 Patna 144 : 52 Ind. Cas. 181
Village Chaukidari Act, 1870 — Section 51
High Courts23 Jun 1919
Sukhdeo Missir Vs Monoolall Sahu
Patna High Court · AIR 1919 Patna 522 : 52 Ind. Cas. 280
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 109, 211
High Courts23 Jun 1919
Hari Singh and Others Vs Kanchan Mahto
Patna High Court · AIR 1919 Patna 519 : 52 Ind. Cas. 276
Penal Code, 1860 (IPC) — Section 430
High Courts23 Jun 1919Allowed
Munshi Juthan Lal Vs Ram Dat Singh
Patna High Court · (1919) 06 PAT CK 0002
High Courts20 Jun 1919
Lalji Tewari and Dipak Tewari Vs Emperor
Patna High Court · AIR 1919 Patna 350 : 52 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Section 115, 2Criminal Procedure Code, 1898 (CrPC) — Section 185, 195, 3General Clauses Act, 1897 — Section 3(15)
High Courts20 Jun 1919
Bhadai Sahu Vs Shaikh Manowar Ali and Another and Saiyid Mir Badaruddin and Others
Patna High Court · 52 Ind. Cas. 125
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Jun 1919
Emperor Vs Nand Kishore Prasad
Patna High Court · AIR 1919 Patna 384 : 52 Ind. Cas. 491
Penal Code, 1860 (IPC) — Section 109, 420, 477, 477A
High Courts19 Jun 1919
Darogi Chamar and Others Vs Emperor
Patna High Court · AIR 1919 Patna 529 : 52 Ind. Cas. 421
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424Penal Code, 1860 (IPC) — Section 411