High Courts16 Jun 1919
Lachmi Narain Agarwala Vs Kali Prosonno Bhattacharji and Others
Patna High Court · AIR 1919 Patna 465 : 52 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,772 of 2,796
High Courts13 Jun 1919
Balak Mahton and Another Vs Mathura Ram Dubey and Others and Rajani Kanta Ram Dubey and Others Padarath Misser Vs Mathura Prasad Ram Dubey and Others and Rajani Kanta Ram Dubey and Others
Patna High Court · 52 Ind. Cas. 267
Land Registration Act, 1876 — Section 78
High Courts13 Jun 1919
Daroga Chowdhury and Others Vs Emperor
Patna High Court · AIR 1919 Patna 578(2) : 52 Ind. Cas. 398
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts13 Jun 1919
Rampadarath Singh and Others Vs Sohrai Koeri
Patna High Court · (1919) 06 PAT CK 0001
Registration Act, 1908 — Section 17
High Courts12 Jun 1919
Jadubar Singh Vs Emperor
Patna High Court · AIR 1919 Patna 375(1) : 52 Ind. Cas. 494
Penal Code, 1860 (IPC) — Section 147
High Courts05 Jun 1919
Maharaia Kesho Prasad Singh Bahadur Vs Harbans Lal and Others
Patna High Court · 53 Ind. Cas. 85
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 15, 3
High Courts04 Jun 1919
Seth Hukum Chand and Others Vs Raja Ran Bahadur Singh and Another
Patna High Court · 53 Ind. Cas. 833
Transfer of Property Act, 1882 — Section 52
High Courts02 Jun 1919
Raja Wazir Narain Singh Vs Rani Jagadamba Kueri
Patna High Court · 52 Ind. Cas. 407
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts30 May 1919
Rajkumar Girwar Prasad Singh Vs Rameswar Lal Bhagat
Patna High Court · AIR 1919 Patna 383 : 52 Ind. Cas. 461
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts29 May 1919
Shiv Dutt Ray Vs Babu Satish Chandra Ghosh
Patna High Court · AIR 1919 Patna 490 : 52 Ind. Cas. 386
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts29 May 1919
A.J. Meik, Esqr., Manager of Barabhum Encumbered Estate, Manbhum Vs The Midnapur Zemindary Company, Ltd.
Patna High Court · AIR 1919 Patna 286 : 53 Ind. Cas. 803
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 66
High Courts29 May 1919Allowed
Guru Prasad Sahu Vs Ajodhya Nath Parhi
Patna High Court · (1919) 05 PAT CK 0004
High Courts28 May 1919
Kumar Radhika Raman Prasad Singh Vs Musammat Janki Kuer
Patna High Court · (1919) 05 PAT CK 0024
High Courts28 May 1919Allowed
Kamla Prasad Vs Pandey Ram Chandra Prasad Narain Singh
Patna High Court · (1919) 05 PAT CK 0010
High Courts23 May 1919Allowed
Iswar Das Marwari Vs Raghunandan Mahton
Patna High Court · (1919) 05 PAT CK 0030
High Courts23 May 1919Allowed
Shaikh Qamruddin Vs Shaikh Fakhruddin
Patna High Court · (1919) 05 PAT CK 0028
High Courts23 May 1919
Satya Kinkar Sahana Vs Raja Sri Sri Shiba Prasad Singh
Patna High Court · 52 Ind. Cas. 452
Government of India Act, 1935 — Section 107SUITS VALUATION ACT, 1887 — Section 11
High Courts23 May 1919
Bhikhad Bhunjan Narain Tewari Vs Upendra Nath Roy
Patna High Court · (1919) 05 PAT CK 0005