High Courts14 Jul 1919
Purgan Pande and Others Vs Dhanpat Tewari and Others
Patna High Court · AIR 1919 Patna 309
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,770 of 2,796
High Courts14 Jul 1919
Tafazul Khan and Another Vs Dr. Mohammad Bakshi Khan and Altaf Hosain Khan
Patna High Court · AIR 1919 Patna 423 : 52 Ind. Cas. 361
High Courts14 Jul 1919
Babu Jagdeep Sahay and Others Vs Sonu Lal and Others
Patna High Court · AIR 1919 Patna 469 : 52 Ind. Cas. 363
Transfer of Property Act, 1882 — Section 55
High Courts14 Jul 1919
Jamuna Kanth Jha Vs Rudra Kumar Jha and Others
Patna High Court · 52 Ind. Cas. 424
Criminal Procedure Code, 1898 (CrPC) — Section 148, 154, 159, 190, 200Penal Code, 1860 (IPC) — Section 147, 228
High Courts11 Jul 1919
Shaikh Muhammad Bakar Ali Vs Chulhai Mahton and Others
Patna High Court · 52 Ind. Cas. 290
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts11 Jul 1919
Hanumat Mahton and Others Vs Sonadhari Singh and Others and Chintaman Mahton and Another
Patna High Court · (1919) 07 PAT CK 0024
Penal Code, 1860 (IPC) — Section 467, 471
High Courts10 Jul 1919
Babu Hira Singh Vs Lala Keshwar Lal and Another
Patna High Court · AIR 1919 Patna 406 : 52 Ind. Cas. 523
Bengal Tenancy Act, 1885 — Section 60
High Courts10 Jul 1919
Ganesh Rai and Others Vs Deo Saran Ahir and Others
Patna High Court · 52 Ind. Cas. 271
High Courts09 Jul 1919
Dawarka Prasad and Another Vs Makhu Lal
Patna High Court · AIR 1919 Patna 517
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts08 Jul 1919
Meghu Singh and Others Vs Basudeva Jha and Others
Patna High Court · 52 Ind. Cas. 383
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts08 Jul 1919
Moulvi Hamid Hasan and Nirsu Narain Singh Vs Shahzad Khan and Another
Patna High Court · AIR 1919 Patna 143(1)
Contract Act, 1872 — Section 230
High Courts08 Jul 1919
Babu Jugul Kishore Vs Bachinder Mohan and Others
Patna High Court · 52 Ind. Cas. 416
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts07 Jul 1919
Madhab Koeri Vs Baikuntha Karmaker and Others
Patna High Court · AIR 1919 Patna 561 : 52 Ind. Cas. 338
Contract Act, 1872 — Section 64, 65Specific Relief Act, 1963 — Section 38, 41
High Courts07 Jul 1919
Mahabir Singh and Others Vs Deoki Rai
Patna High Court · AIR 1919 Patna 328 : 52 Ind. Cas. 137
Bengal Tenancy Act, 1885 — Section 155
High Courts04 Jul 1919
Pandit Brij Krishna Das and Others Vs Choudhury Murli Rai and Others
Patna High Court · 56 Ind. Cas. 316
SUITS VALUATION ACT, 1887 — Section 8
High Courts03 Jul 1919
Lalu Pandit and Another Vs Emperor
Patna High Court · AIR 1919 Patna 488 : 53 Ind. Cas. 153
Opium Act, 1878 — Section 14, 9(c), 9(e)
High Courts02 Jul 1919
Punjab Singh and Sheodhary Singh and Others Vs Ramautar Singh and Others
Patna High Court · 52 Ind. Cas. 348
Evidence Act, 1872 — Section 23
High Courts02 Jul 1919
Ram Khelawan Thakur Vs Emperor
Patna High Court · AIR 1919 Patna 457 : 52 Ind. Cas. 430
Penal Code, 1860 (IPC) — Section 325, 403, 406