High Courts16 Aug 1919
Badri Chaudhuri and Others Vs Harbans Jha and Others
Patna High Court · AIR 1919 Patna 447 : 53 Ind. Cas. 114
Civil Procedure Code, 1908 (CPC) — Section 47, 66Limitation Act, 1963 — Section 28
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,768 of 2,796
High Courts16 Aug 1919
Brindaban Chander Choubey Vs Babu Gour Chandra Ray and Others
Patna High Court · 56 Ind. Cas. 155
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
High Courts15 Aug 1919
E.W.C. Moore and Another Vs Makhan Singh
Patna High Court · AIR 1919 Patna 254 : 53 Ind. Cas. 180
Transfer of Property Act, 1882 — Section 105, 106, 116, 117
High Courts14 Aug 1919
In Re: The Bhikanpur Sugar Concern
Patna High Court · 53 Ind. Cas. 301
Income Tax Act, 1918 — Section 2(1)(6), 4, 51
High Courts13 Aug 1919
Sheikh Muhammad Kabir and Another Vs Shahdeo Sukul and Others
Patna High Court · AIR 1919 Patna 236 : 52 Ind. Cas. 873
Transfer of Property Act, 1882 — Section 52, 53
High Courts09 Aug 1919
Sheikh Ahmed Husain @ Muhammad Yehya and Others Vs Sheikh Ghulam Ali Ashgar
Patna High Court · AIR 1919 Patna 313 : 52 Ind. Cas. 866
High Courts08 Aug 1919
Prem Sukh Das and Others Vs Ram Bujhawan Mahto and Others
Patna High Court · 52 Ind. Cas. 964
Contract Act, 1872 — Section 16
High Courts08 Aug 1919
Babu Chhakowri Vs The Secretary of State for India and Others
Patna High Court · 52 Ind. Cas. 990
Specific Relief Act, 1963 — Section 42
High Courts08 Aug 1919
Gopalji Sah Vs Musammat Manbirti Kuer and Others
Patna High Court · 52 Ind. Cas. 996
High Courts07 Aug 1919
Pandey Satdeo Narain Vs Radhey Kuar
Patna High Court · 53 Ind. Cas. 9
Limitation Act, 1963 — Section 15
High Courts07 Aug 1919
Lokoram, Minor, through Grandmother Mani Kuari Vs Bidya Ram Mahto and Another
Patna High Court · 53 Ind. Cas. 43
Evidence Act, 1872 — Section 116
High Courts06 Aug 1919
Jhari Singh and Others Vs Tokharam Marwari and Another
Patna High Court · 52 Ind. Cas. 860
High Courts05 Aug 1919
Gouri Dutt Vs Gobind Singh and Others
Patna High Court · 53 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 107, 141, 144, 145, 146
High Courts04 Aug 1919
Mukhlal Pandey Vs Maharaja Kesho Prasad Singh Bahadur
Patna High Court · AIR 1919 Patna 252 : 52 Ind. Cas. 956
High Courts04 Aug 1919
Choudhry Sadhu Charan Singh Vs Udho Prasad Singh
Patna High Court · AIR 1919 Patna 321 : 53 Ind. Cas. 821
Criminal Procedure Code, 1898 (CrPC) — Section 438, 476Penal Code, 1860 (IPC) — Section 182
High Courts04 Aug 1919
Jagdeo Lal Vs Ram Lagan Singh
Patna High Court · AIR 1919 Patna 341 : 53 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts01 Aug 1919
Ramcharita Sahu Vs Ram Narayan Sahu
Patna High Court · AIR 1919 Patna 238 : 52 Ind. Cas. 959
Limitation Act, 1963 — Section 5
High Courts31 Jul 1919
Lala Nathuni Prasad and Others Vs Syed Anwar Karim and Others
Patna High Court · AIR 1919 Patna 390 : 53 Ind. Cas. 16
Transfer of Property Act, 1882 — Section 111
High Courts30 Jul 1919
Bhaiyan Sundarbas Kueri and Another Vs Khawas Dilwar Sahu
Patna High Court · 52 Ind. Cas. 701
High Courts30 Jul 1919
Sheo Narain Sahu Vs Ram Nirekhan Ojha
Patna High Court · AIR 1919 Patna 399 : 52 Ind. Cas. 512
Transfer of Property Act, 1882 — Section 60