High Courts26 Feb 1920
Musammat Manki Koer Vs Musammat Manrakhan Kuer and Others
Patna High Court · 56 Ind. Cas. 841
Probate and Administration Act, 1881 — Section 31, 8
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,767 of 2,796
High Courts25 Feb 1920
Adya Singh and Others Vs Nasib Singh and Others
Patna High Court · 56 Ind. Cas. 495
Limitation Act, 1963 — Section 4
High Courts10 Feb 1920
Bhim Bahadur Singh and another Vs Emperor
Patna High Court · (1920) 02 PAT CK 0005
High Courts09 Feb 1920
Ramhit Sahu and Others Vs Mahadeo Chaudhuri and Others
Patna High Court · 56 Ind. Cas. 126
Bengal Tenancy Act, 1885 — Section 23Land Acquisition Act, 1894 — Section 18
High Courts05 Feb 1920
Ujra Mohan Chaudhuri Vs Lachhmi Prasad Chaudhuri and Others
Patna High Court · 56 Ind. Cas. 422
Specific Relief Act, 1963 — Section 42
High Courts03 Feb 1920
Pertap Rai and Another Vs Emperor
Patna High Court · 56 Ind. Cas. 231
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 238Penal Code, 1860 (IPC) — Section 147, 149, 30, 304, 325
High Courts02 Feb 1920
Suraj Pal Pandey and Another Vs Utim Pandey and Others
Patna High Court · 56 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Section 148, 149Limitation Act, 1963 — Section 5
High Courts02 Feb 1920
Ramnandan Ram Kandu Vs Harnandan Prasad
Patna High Court · 56 Ind. Cas. 463
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26, 7
High Courts29 Jan 1920
Ugramohan Chowdhri Vs Lachmi Prasad Chowdhri and others
Patna High Court · (1920) 01 PAT CK 0001
High Courts22 Jan 1920
Raja Braja Sundar Deb Vs Sivaranjan Dei and Another
Patna High Court · 59 Ind. Cas. 282
Transfer of Property Act, 1882 — Section 67
High Courts07 Jan 1920
Mohamed Yusuf Vs Emperor
Patna High Court · 56 Ind. Cas. 497
Criminal Procedure Code, 1898 (CrPC) — Section 438Police Act, 1861 — Section 12, 29
High Courts18 Dec 1919
Sheikh Azmat Vs Bibi Tamzan
Patna High Court · 56 Ind. Cas. 490
Bengal Tenancy Act, 1885 — Section 161(a), 170, 170(3)
High Courts24 Nov 1919
Suggi Lal Durji and Others Vs Sheikh Mohammad Wali Ullah and Others
Patna High Court · 56 Ind. Cas. 756
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
High Courts15 Oct 1919
Pir Ali Kasab and Others Vs Emperor
Patna High Court · 56 Ind. Cas. 437
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 118Penal Code, 1860 (IPC) — Section 295, 429
High Courts30 Sept 1919
Baijnath Mahton and Another Vs Emperor
Patna High Court · 59 Ind. Cas. 557
Penal Code, 1860 (IPC) — Section 109, 114, 147, 323, 325
High Courts27 Sept 1919
Raghu Singh Vs Emperor
Patna High Court · 56 Ind. Cas. 592
Penal Code, 1860 (IPC) — Section 456, 457
High Courts21 Aug 1919
Heramba Nath Bandopadhya Vs Surendra Nath Mittra and Another
Patna High Court · AIR 1919 Patna 454 : 53 Ind. Cas. 20
Civil Procedure Code, 1908 (CPC) — Section 129, 47Evidence Act, 1872 — Section 18, 92Transfer of Property Act, 1882 — Section 54
High Courts21 Aug 1919
Musammat Golab Kuer and Another Vs Musammat Bibi Saira and Another
Patna High Court · AIR 1919 Patna 372 : 53 Ind. Cas. 41
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Aug 1919
Bhajan Ahir Vs Musammat Gangeshwar Kuar
Patna High Court · 53 Ind. Cas. 37
Civil Procedure Code, 1908 (CPC) — Section 94