High Courts30 Apr 1920
Musammat Lachmibati Kumari Vs Nandkumar Singh and Others
Patna High Court · 56 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,765 of 2,796
High Courts29 Apr 1920
Khaja Saiyid Muhammad Ali Nawab Vs The Chairman, Municipality of Behar
Patna High Court · 56 Ind. Cas. 821
Bengal Municipal Act, 1932 — Section 85
High Courts28 Apr 1920
Sukhan Rai and Others Vs Chakowri Singh and Others and Laldhari Gope and Others
Patna High Court · 56 Ind. Cas. 752
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 83
High Courts28 Apr 1920
Babu Mohini Mohan Misser and Others Vs Babu Gour Chandra Rai and Others and Babu Pirthi Chand Lal Chowdhuri and Others
Patna High Court · AIR 1921 Patna 32 : 56 Ind. Cas. 762
Evidence Act, 1872 — Section 7SUITS VALUATION ACT, 1887 — Section 11
High Courts27 Apr 1920
Swami Bisudhanand Vs Isri Singh and Another
Patna High Court · 56 Ind. Cas. 599
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts23 Apr 1920
Sheikh Nurul Hassan Vs Emperor
Patna High Court · 56 Ind. Cas. 669
Penal Code, 1860 (IPC) — Section 406, 408
High Courts22 Apr 1920
Shamanandan Prasad Vs Mulchand Ram
Patna High Court · AIR 1921 Patna 360(1) : 56 Ind. Cas. 286
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
High Courts19 Apr 1920
Ram Gulam Sahu and Another Vs Sham Sahai Das and Others
Patna High Court · 62 Ind. Cas. 234
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Apr 1920
Syed Abbas @ Aboo Saheb and Others Vs Misri Lal and Others
Patna High Court · AIR 1921 Patna 27 : 56 Ind. Cas. 403
Contract Act, 1872 — Section 38
High Courts15 Apr 1920
Biran Rai and Others Vs Emperor
Patna High Court · 56 Ind. Cas. 853
Criminal Procedure Code, 1898 (CrPC) — Section 195, 475, 476Penal Code, 1860 (IPC) — Section 186
High Courts15 Apr 1920
Braja Sundar Das Vs Jagannath Dhal and Others
Patna High Court · 56 Ind. Cas. 678
Bengal Patni Taluks Regulation, 1819 — Section 11(3)Bengal Rent Recovery Act, 1885 — Section 16
High Courts15 Apr 1920
The Official Trustee of Bengal and as such Trustee to the Estate of the Late Mr. Joseph Chater Vs Charles Joseph Smith and Krishna Kishore Adhikari and Others
Patna High Court · 56 Ind. Cas. 262
Transfer of Property Act, 1882 — Section 45, 55
High Courts14 Apr 1920
Tralokhya Nath Mazumdar Vs Sarat Kumar Singh
Patna High Court · 56 Ind. Cas. 283
High Courts12 Apr 1920Dismissed
Ramdhari Ahir and another Vs King-Emperor
Patna High Court · (1920) 04 PAT CK 0021
High Courts09 Apr 1920
Kripa Sindhu Panigrahi Vs Nanda Charan Panipatu
Patna High Court · 56 Ind. Cas. 615
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts08 Apr 1920
Mahanth Krishna Dayal Gir Vs Babu Lakshmi Narain and Others
Patna High Court · 56 Ind. Cas. 270
High Courts08 Apr 1920
The Secretary of State for India in Council Vs Lown Karan Marwari
Patna High Court · 56 Ind. Cas. 507
Criminal Procedure Code, 1898 (CrPC) — Section 88, 89Penal Code, 1860 (IPC) — Section 131, 132, 411
High Courts08 Apr 1920
Athar Hussain and another Vs King-Emperor
Patna High Court · (1920) 04 PAT CK 0006
High Courts31 Mar 1920
Dewan Ram Chaudhary and Others Vs Atul Munder and Others
Patna High Court · AIR 1921 Patna 4 : 62 Ind. Cas. 55
Civil Procedure Code, 1908 (CPC) — Section 60