High Courts05 Aug 1920
Bisweswar Ram and Others Vs Paltu Ram Kahar
Patna High Court · 59 Ind. Cas. 887
Criminal Procedure Code, 1898 (CrPC) — Section 200
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,763 of 2,796
High Courts02 Aug 1920
Raju Mahton and Others Vs Hossaini Mian and Another
Patna High Court · 59 Ind. Cas. 171
Transfer of Property Act, 1882 — Section 54
High Courts02 Aug 1920
Brijbehari Lal Vs The Chairman of the Municipality and Another
Patna High Court · 63 Ind. Cas. 355
Bengal Municipal Act, 1932 — Section 237, 241
High Courts27 Jul 1920
Jwala Prasad Vs Kopeya Munda and Others
Patna High Court · 59 Ind. Cas. 890
Contract Act, 1872 — Section 43
High Courts22 Jul 1920
Musammat Bibi Wakilan Vs Babu Deo Nandan Prosad and Others
Patna High Court · AIR 1921 Patna 268 : 59 Ind. Cas. 298
Bengal Tenancy Act, 1885 — Section 101(1), 106
High Courts15 Jul 1920
Ashutosh Rai Vs Babu Lal Jhungar
Patna High Court · AIR 1921 Patna 372 : 59 Ind. Cas. 513
Transfer of Property Act, 1882 — Section 73
High Courts15 Jul 1920
Musammat Bibi Rafiq Un-Nissa and Others Vs Babu Keshwar Narain Singh and Others and Musan Tanti and Others
Patna High Court · 59 Ind. Cas. 840
Bengal Survey Act, 1875 — Section 41
High Courts15 Jul 1920
Dhako Singh and Others Vs Emperor
Patna High Court · 58 Ind. Cas. 243
Criminal Procedure Code, 1898 (CrPC) — Section 107, 233, 239Penal Code, 1860 (IPC) — Section 147
High Courts14 Jul 1920
Raghunandan Pandey Vs Kishin Mohan Singh and Others
Patna High Court · 77 Ind. Cas. 1005
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 115Criminal Procedure Code, 1898 (CrPC) — Section 100, 103, 107, 144, 145
High Courts14 Jul 1920
Kali Kumar and Others Vs Musmmat Munabati Kumari
Patna High Court · 70 Ind. Cas. 155
High Courts13 Jul 1920
Ram Bilas Singh and Another Vs Ramyad Singh and Others
Patna High Court · 58 Ind. Cas. 303
Contract Act, 1872 — Section 65
High Courts07 Jul 1920
Tekait Krishna Prasad Vs Surendra Mohan Kundu
Patna High Court · AIR 1921 Patna 352 : 59 Ind. Cas. 240
Transfer of Property Act, 1882 — Section 86, 88
High Courts23 Jun 1920
Keshwar Gope Vs Emperor
Patna High Court · 58 Ind. Cas. 247
Penal Code, 1860 (IPC) — Section 30
High Courts14 Jun 1920
Madhu Majhi and Others Vs Emperor
Patna High Court · 59 Ind. Cas. 551
Penal Code, 1860 (IPC) — Section 396
High Courts11 Jun 1920
Sheikh Abdul Ali and Others Vs Emperor
Patna High Court · 59 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 137, 154, 155, 173, 190Penal Code, 1860 (IPC) — Section 155Police Act, 1861 — Section 1, 24
High Courts03 Jun 1920
Ram Saroop Chawdhry and Others Vs Musammat Darsano Koer
Patna High Court · 58 Ind. Cas. 252
Criminal Procedure Code, 1898 (CrPC) — Section 115, 145
High Courts26 May 1920
Ramyad Pande Vs Genda Tewari and Others and Harihar Prosad Tewari
Patna High Court · 56 Ind. Cas. 993
Bengal Tenancy Act, 1885 — Section 105, 105A, 109
High Courts21 May 1920Dismissed
Tikait Ganesh Narayan Sahi Deo Vs Chandu Mistri and others
Patna High Court · (1920) 05 PAT CK 0012
High Courts21 May 1920
Jhumak Singh Vs Tota Mahto and Others
Patna High Court · 65 Ind. Cas. 494
Criminal Procedure Code, 1898 (CrPC) — Section 517