High Courts10 Jan 1921
Nur Mohammad Khan Vs Muhammad Ali Mian and Another
Patna High Court · 62 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 448Penal Code, 1860 (IPC) — Section 448
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,761 of 2,796
High Courts06 Jan 1921
Sanker Ram and Others Vs Tulshi Bhagat and Another
Patna High Court · AIR 1921 Patna 307 : 61 Ind. Cas. 976
Transfer of Property Act, 1882 — Section 106, 107
High Courts04 Jan 1921
Rai Binode Behari Bose Vs Babu Hira Singh and Others
Patna High Court · 64 Ind. Cas. 308
High Courts03 Jan 1921
Jeo Lal Singh and Others Vs Raja Wazir Narain Singh
Patna High Court · 63 Ind. Cas. 764
Chotanagpur Tenancy Act, 1908 — Section 178, 22, 7
High Courts21 Dec 1920
Babu Chandra Dhur Dev and Others Vs Bhola Rai and Others
Patna High Court · 62 Ind. Cas. 80
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts21 Dec 1920
Rajendra Prasad and Another Vs Probodh Chandra Mitra and Others
Patna High Court · AIR 1921 Patna 25 : 59 Ind. Cas. 936
High Courts15 Dec 1920
Baidyanath Mahto Vs Shyam Mahto and Upendra Mahto and Others
Patna High Court · 59 Ind. Cas. 899
High Courts15 Dec 1920
Ramjanum Singh and Others Vs Babu Khub Lal Singh and Others and Babu Sarjug Prasad Missir and Others
Patna High Court · 59 Ind. Cas. 908
Bengal Tenancy Act, 1885 — Section 87
High Courts15 Dec 1920
Mahanth Bhikhan Gir Gossain Vs Jalpadat Jha and Others
Patna High Court · AIR 1921 Patna 293 : 62 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts15 Dec 1920
E.F. Rawlins Vs Anant Lal Sahu
Patna High Court · AIR 1921 Patna 74 : 59 Ind. Cas. 905
Criminal Procedure Code, 1898 (CrPC) — Section 107Police Act, 1861 — Section 12
High Courts14 Dec 1920
Debendra Prasad Sukul Vs Babu Surendra Prasad Sukul and Another and Babu Birendra Prasad and Others
Patna High Court · 59 Ind. Cas. 975
High Courts09 Dec 1920
Hira Singh Vs Sheikh Mosaheb and Others
Patna High Court · AIR 1921 Patna 353 : 59 Ind. Cas. 865
High Courts08 Dec 1920
Sri Thakurji and Others Vs Narsingh Narain Singh and Others
Patna High Court · AIR 1921 Patna 53 : 63 Ind. Cas. 788
Transfer of Property Act, 1882 — Section 53, 63
High Courts07 Dec 1920
Ragho Prasad Singh and Others Vs Jadunandan Prasad Singh and Others
Patna High Court · AIR 1921 Patna 6 : 59 Ind. Cas. 896
Limitation Act, 1908 — Article 179, 182
High Courts03 Dec 1920
Farzand Ali and Another Vs Motilal Choudhry
Patna High Court · AIR 1921 Patna 334 : 62 Ind. Cas. 421
Transfer of Property Act, 1882 — Section 106, 111
High Courts02 Dec 1920
Tiloki Rai Vs Emperor and Others
Patna High Court · AIR 1921 Patna 410 : 68 Ind. Cas. 34
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts29 Nov 1920
Mangla Majhi Vs Emperor
Patna High Court · 63 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424
High Courts16 Nov 1920
Madan Lal Vs Fulchand Ram and Others
Patna High Court · AIR 1921 Patna 392 : 63 Ind. Cas. 621
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 146, 439Government of India Act, 1935 — Section 107