High Courts11 Feb 1921
Kali Pershad Gope and Others Vs Dhodhai Gope
Patna High Court · 62 Ind. Cas. 590
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,760 of 2,796
High Courts11 Feb 1921
Raj Kishore Das and Others Vs Ram Ghulam Sahu and Others
Patna High Court · AIR 1922 Patna 256 : 62 Ind. Cas. 235
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 5
High Courts09 Feb 1921
Daulat Shaw and Another Vs Emperor
Patna High Court · AIR 1921 Patna 390 : 63 Ind. Cas. 609
Penal Code, 1860 (IPC) — Section 24, 378, 379
High Courts08 Feb 1921
Maharaja Sir Rameshwar Singh Bahadur Vs Basudeva Singh
Patna High Court · (1921) 02 PAT CK 0002
High Courts02 Feb 1921
Mathura Rai and Others Vs Emperor
Patna High Court · AIR 1921 Patna 323 : 63 Ind. Cas. 830
Penal Code, 1860 (IPC) — Section 117, 147, 148, 149, 324
High Courts31 Jan 1921
Emperor Vs Bhimlal Chamar
Patna High Court · AIR 1922 Patna 321 : 64 Ind. Cas. 671
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 300, 302
High Courts31 Jan 1921
Awadh Singh Vs Puran Kandu
Patna High Court · AIR 1921 Patna 413 : 64 Ind. Cas. 38
Penal Code, 1860 (IPC) — Section 323
High Courts27 Jan 1921
S.C. Dey Vs Musammat Rajwanti Kuer
Patna High Court · 63 Ind. Cas. 278
Limitation Act, 1963 — Section 5
High Courts27 Jan 1921
East Indian Railway Co. Vs Kali Charan Ram Prasad
Patna High Court · (1921) 01 PAT CK 0007
High Courts17 Jan 1921
Govind Mahto Vs Emperor
Patna High Court · 64 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 235, 236, 237Penal Code, 1860 (IPC) — Section 109, 379, 381
High Courts17 Jan 1921
Ram Chandra Marwari Vs Krishna Lal Marwari and Others
Patna High Court · AIR 1922 Patna 301 : 65 Ind. Cas. 332
Civil Procedure Code, 1908 (CPC) — Section 39, 42
High Courts15 Jan 1921
Kali Charan Das and Others Vs Geli Bewa
Patna High Court · 63 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 448
High Courts15 Jan 1921
Mayadhar Mahanty and Others Vs Danardan Kund
Patna High Court · AIR 1921 Patna 496 : 62 Ind. Cas. 181
Penal Code, 1860 (IPC) — Section 352, 379
High Courts14 Jan 1921
Mewa Sahu and Others Vs Jhonti Singh and Others
Patna High Court · AIR 1921 Patna 306 : 63 Ind. Cas. 840
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts13 Jan 1921
Michu Missir and Others Vs Balbhadra Prasti and Others
Patna High Court · AIR 1921 Patna 367 : 62 Ind. Cas. 116
High Courts12 Jan 1921Dismissed
Nand Lal Sahu Vs Tikait Shrinivas Hukum Singh Deo
Patna High Court · (1921) 01 PAT CK 0020
High Courts11 Jan 1921
Sadananda Barpanda Vs Baijuntha Nath Barpanda and Others
Patna High Court · AIR 1921 Patna 298 : 63 Ind. Cas. 833