High Courts29 Apr 1921
Babu Krishna Prasad Vs Ram Prasad Singh and Others
Patna High Court · AIR 1921 Patna 357 : 64 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,758 of 2,796
High Courts29 Apr 1921
Radha Kant Lal Vs Musammat Parbati Kuer
Patna High Court · AIR 1921 Patna 135 : 63 Ind. Cas. 535
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Apr 1921
Raja Jyoti Prasad Singh Deo Vs Ranjit Singh
Patna High Court · AIR 1922 Patna 287 : 63 Ind. Cas. 743
Chota Nagpur Encumbered Estates Act, 1876 — Section 2, 3
High Courts28 Apr 1921
Sashibhushan Kumar and others Vs Dwarka Prasad Marwari and others
Patna High Court · (1921) 04 PAT CK 0017
High Courts28 Apr 1921
Kirit Narayan Vs Chanchal Das
Patna High Court · 63 Ind. Cas. 736
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 10, Order 32 Rule 9
High Courts27 Apr 1921
Gobind Dubey and Others Vs Parmeshwar Dubey and Others
Patna High Court · AIR 1921 Patna 487 : 62 Ind. Cas. 83
High Courts27 Apr 1921
Raja Jagannath Prasad Singh Vs Sheonandan Sahay
Patna High Court · AIR 1921 Patna 152 : 62 Ind. Cas. 487
Civil Procedure Code, 1908 (CPC) — Section 150, 16, 24, 37, 38
High Courts26 Apr 1921
Biseswar Sahu Vs Muhammad Zainul Rahman
Patna High Court · 63 Ind. Cas. 779
Chotanagpur Tenancy Act, 1908 — Section 178(2), 178(3)
High Courts26 Apr 1921
Babu Hitendra Singh and Others Vs Maharaja Sir Rameshwar Singh
Patna High Court · 62 Ind. Cas. 43
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts26 Apr 1921
Hare Krishna Sen Vs Umesh Chandra Dutt and Others
Patna High Court · AIR 1921 Patna 193 : 62 Ind. Cas. 962
Civil Procedure Code, 1908 (CPC) — Section 10, 9Evidence Act, 1872 — Section 44
High Courts25 Apr 1921
Raja Shiva Prasad Singh Vs Hira Singh and Others
Patna High Court · AIR 1921 Patna 237 : 62 Ind. Cas. 1
Limitation Act, 1963 — Section 28
High Courts25 Apr 1921
Rang Bahadur Singh and Others Vs Kariman Chowkidar
Patna High Court · AIR 1921 Patna 322 : 63 Ind. Cas. 868
High Courts22 Apr 1921
Braja Sundar Das Vs Jagannath Dhal
Patna High Court · AIR 1922 Patna 1 : 63 Ind. Cas. 768
High Courts21 Apr 1921
Chaudhury Kedarnath Thakur Vs Mohamood Ali Khan
Patna High Court · AIR 1921 Patna 92 : 63 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts20 Apr 1921
Nemai Charan Sahu Vs Emperor
Patna High Court · 64 Ind. Cas. 286
Stamp Act, 1899 — Section 62
High Courts15 Apr 1921
Suraj Prasad Pandey Vs Somra Mahto and Others
Patna High Court · 68 Ind. Cas. 903
High Courts12 Apr 1921
Srimati Suradhani Debi Vs Hari Charan Mahton and Others
Patna High Court · AIR 1922 Patna 337 : 64 Ind. Cas. 226
Contract Act, 1872 — Section 69, 70
High Courts11 Apr 1921
Muhamad Musa Vs Shyam Sundar Koeri and Others
Patna High Court · 64 Ind. Cas. 131
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts06 Apr 1921
Emperor Vs Bhuilotan Singh and Others
Patna High Court · 64 Ind. Cas. 379
Criminal Procedure Code, 1898 (CrPC) — Section 145, 307Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Apr 1921
Sayed Ismail Ali Khan and Others Vs Musammat Hamidi Begam and Others
Patna High Court · AIR 1921 Patna 125 : 62 Ind. Cas. 455