High Courts16 May 1921
Babu Edal Singh and Others Vs Babu Ram Bahori Lal and Others
Patna High Court · AIR 1921 Patna 344 : 62 Ind. Cas. 843
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,757 of 2,796
High Courts16 May 1921
Mr. H. Grant Vs Emperor
Patna High Court · AIR 1921 Patna 440 : 65 Ind. Cas. 421
Penal Code, 1860 (IPC) — Section 107, 143, 145, 148, 150
High Courts16 May 1921
Jagarnath Prasad and Another Vs Musammat Bahurani @ Bari Bahu and Another
Patna High Court · 62 Ind. Cas. 594
High Courts12 May 1921
Maharajadhiraj Sir Rameshwar Singh Bahadur. Vs Mathu Missir and Others
Patna High Court · 62 Ind. Cas. 52
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts12 May 1921
Babu Ram Rattan Prasad Vs Jang Bahadur Singh @ Jangi Singh and Others
Patna High Court · 62 Ind. Cas. 47
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts12 May 1921
Debi Lal Sah and Others Vs Ram Bibeki Singh
Patna High Court · 63 Ind. Cas. 194
Bengal Tenancy Act, 1885 — Section 103Estates Partition Act, 1897 — Section 48, 50
High Courts12 May 1921
Maharaja Kesho Prosad Singh Vs Musammat Paranjota Koer
Patna High Court · AIR 1921 Patna 84 : 62 Ind. Cas. 532
Transfer of Property Act, 1882 — Section 100
High Courts12 May 1921
Mr. C.H. Edgell and Others Vs Babu Biswanathprasad Singh and Mallan Khatwey and Others
Patna High Court · AIR 1921 Patna 428 : 62 Ind. Cas. 59
High Courts12 May 1921
Musammat Golab Kuer and Another Vs Syed Mohammad Zaffar Hassan Khan
Patna High Court · 62 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Section 22
High Courts10 May 1921
Jyotindra Nath Sarkar and Others Vs The Lodna Colliery Co.
Patna High Court · AIR 1921 Patna 175 : 62 Ind. Cas. 649
Limitation Act, 1963 — Section 12, 5
High Courts09 May 1921
Audhi Rai and Others Vs Emperor
Patna High Court · AIR 1923 Patna 89 : 65 Ind. Cas. 432
Criminal Procedure Code, 1898 (CrPC) — Section 345, 423, 439Penal Code, 1860 (IPC) — Section 341, 504
High Courts06 May 1921
Babu Bujhawan Prasad Singh Vs Babu Ram Narayan and Others
Patna High Court · 65 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts05 May 1921
Ramhari Lal and Others Vs Nathu Ram and Others
Patna High Court · 62 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts04 May 1921
Bhikhamber Singh Vs Bhajo Hari Marwari
Patna High Court · (1921) 05 PAT CK 0016
High Courts03 May 1921
Haradhan Chakerverty Vs Hargobind Dutta
Patna High Court · AIR 1921 Patna 188 : 63 Ind. Cas. 552
Transfer of Property Act, 1882 — Section 70
High Courts03 May 1921
E.O.R Myers Vs Divakar Mani Lal and Co.
Patna High Court · 62 Ind. Cas. 100
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2)
High Courts03 May 1921Dismissed
Gour Chandra Ray Vs Janardan Prasad Thakur and others
Patna High Court · (1921) 05 PAT CK 0004
High Courts02 May 1921
Sukhdeo Pattak Vs Jadagi Mian
Patna High Court · AIR 1921 Patna 96 : 63 Ind. Cas. 746
High Courts02 May 1921
Tilakdhari Singh and Others Vs Ram Prasad Singh and Others
Patna High Court · 62 Ind. Cas. 25
Criminal Procedure Code, 1898 (CrPC) — Section 144