High Courts04 Jul 1921
Ram Narain Sukul and Others Vs Mahanth Lal Das and Hanuman Prasad Singh and Others
Patna High Court · 63 Ind. Cas. 2
Estates Partition Act, 1897 — Section 119, 32, 99
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,755 of 2,796
High Courts04 Jul 1921
Rampadarath Sinha and Another Vs Basdeo Das and Chokhi Sahu Chokhi Sahu Vs Mahant Basudeo Das and Jaikant Jha minor by his Mother Samarjan Ojhain
Patna High Court · 63 Ind. Cas. 231
Land Registration Act, 1876 — Section 55
High Courts29 Jun 1921Dismissed
Jitendranath Chatterjee and another Vs Jaku Mandar and others
Patna High Court · (1921) 06 PAT CK 0027
High Courts29 Jun 1921
Moulvi Syed Razaur Rahman Vs Athar Hussain and Others
Patna High Court · AIR 1922 Patna 368 : 64 Ind. Cas. 496
High Courts29 Jun 1921Dismissed
Jai Krishna Puri Vs Bhukal Gope and others
Patna High Court · (1921) 06 PAT CK 0009
High Courts28 Jun 1921
Rachhya Raut and Others Vs Musammat Chando and Others
Patna High Court · AIR 1921 Patna 284 : 65 Ind. Cas. 294
High Courts27 Jun 1921
Foujdar Sahu Vs Nima Bhogta
Patna High Court · 65 Ind. Cas. 285
Chotanagpur Tenancy Act, 1908 — Section 220, 223, 87
High Courts23 Jun 1921
Nazir Rai Vs Maharaja Kesho Prasad Singh Bahadur
Patna High Court · AIR 1922 Patna 55 : 65 Ind. Cas. 3
Bengal Tenancy (Amendment) Act, 1915 — Section 105, 109A
High Courts21 Jun 1921
Shaikh Jowhar Ali Mian and Others Vs Sahikh Alarakhu and Others
Patna High Court · AIR 1921 Patna 362 : 63 Ind. Cas. 481
High Courts21 Jun 1921
Surajpal Pandey and Others Vs Utim Pandey and Others
Patna High Court · 63 Ind. Cas. 99
Civil Procedure Code, 1908 (CPC) — Section 143, 149
High Courts21 Jun 1921
Chandra Mohan Dutta and Others Vs Sasi Bala Dasi and Others
Patna High Court · AIR 1922 Patna 68 : 65 Ind. Cas. 277
High Courts21 Jun 1921
Lala Rampirit Prasad and Others Vs Babu Thakur Saran and Others
Patna High Court · AIR 1921 Patna 293(1) : 63 Ind. Cas. 484
High Courts21 Jun 1921
Musammat Bhagwati Kuer Vs Babu Jagdam Sahay and Babu Ram Prasad and Others
Patna High Court · AIR 1921 Patna 260 : 62 Ind. Cas. 933
High Courts16 Jun 1921
Ghura Manjhi and Others Vs Probodh Chandra Mozumdar
Patna High Court · 64 Ind. Cas. 1003
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts15 Jun 1921
Babu Brijkishore Narain Singh and Another Vs Babu Harbans Narain Singh and Others
Patna High Court · AIR 1921 Patna 397 : 62 Ind. Cas. 611
High Courts14 Jun 1921
Ramyad Singh and Others Vs Rambilas Singh and Others
Patna High Court · AIR 1921 Patna 229 : 62 Ind. Cas. 959
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Jun 1921
Braja Gopal Mukherji Vs Tarachand Marwari
Patna High Court · AIR 1921 Patna 225 : 63 Ind. Cas. 593
Limitation Act, 1963 — Section 14
High Courts13 Jun 1921
Bar Kuarin Alak Manjari Kuari and Another Vs Sircar Barnard and Co.
Patna High Court · AIR 1922 Patna 49 : 62 Ind. Cas. 668
Transfer of Property Act, 1882 — Section 59