High Courts30 Jul 1921
The East India Railway Co. Vs Bhagwan Das and Others
Patna High Court · AIR 1922 Patna 390 : 63 Ind. Cas. 256
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,753 of 2,796
High Courts30 Jul 1921
Babu Maharaja Bahadur Singh Vs Shaikh Abdul Rahim
Patna High Court · AIR 1922 Patna 394 : 62 Ind. Cas. 900
Transfer of Property Act, 1882 — Section 52
High Courts30 Jul 1921
Sheikh Hayat Majid and Budhan Garain and Others Vs Hazari Lal
Patna High Court · 63 Ind. Cas. 424
Limitation Act, 1963 — Article 110
High Courts29 Jul 1921
Shaikh Rafiq Ud-Din minor through his Mother and Another Vs Haji Shaikh Asgar Ali
Patna High Court · AIR 1922 Patna 392 : 63 Ind. Cas. 38
Specific Relief Act, 1963 — Section 42, 43
High Courts29 Jul 1921
Shaikh Muhammad Jamil Vs Musammat Bibi Tufailan
Patna High Court · 63 Ind. Cas. 47
High Courts29 Jul 1921
Dhira Singh Vs Moti Lal and Others
Patna High Court · 63 Ind. Cas. 266
Evidence Act, 1872 — Section 68, 71
High Courts28 Jul 1921
Musammat Bibi Saira Vs Bibi Saliman and Others
Patna High Court · AIR 1921 Patna 395 : 63 Ind. Cas. 111
Transfer of Property Act, 1882 — Section 53
High Courts27 Jul 1921
Dubey Shiva Sahay Ram Vs Thakur Shiva Bhanjan Lal and Others
Patna High Court · 64 Ind. Cas. 358
Chotanagpur Tenancy Act, 1908 — Section 11Land Registration Act, 1876 — Section 78
High Courts27 Jul 1921
Deo Narayan Sahu and Another Vs Ramanand Sahu and Another and Sidheshri Saran Singh and Others
Patna High Court · 63 Ind. Cas. 211
High Courts27 Jul 1921
Bansidhar Dhar and Others Vs Tikait Harnarayan Singh and Others
Patna High Court · 65 Ind. Cas. 283
High Courts27 Jul 1921
Pareshram Deogharia and Others Vs Maharaja Pratap Udai Nath Sahi Deo
Patna High Court · AIR 1921 Patna 506 : 63 Ind. Cas. 783
Chotanagpur Tenancy Act, 1908 — Section 64(3), 67
High Courts27 Jul 1921
Ram Narayan Rai and Others Vs Ram Deni Rai and Others
Patna High Court · 63 Ind. Cas. 282
Transfer of Property Act, 1882 — Section 100, 95
High Courts27 Jul 1921
Babu Samarendra Narain Singh Choudhry minor under the Guardianship of Mr. R.N. Chowdhry Vs Mahadeo Raut and Another
Patna High Court · 63 Ind. Cas. 296
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts27 Jul 1921
Kangali Charan Mukharji Vs Surja Narain Sah
Patna High Court · AIR 1922 Patna 161 : 65 Ind. Cas. 303
High Courts27 Jul 1921
Bhatu Das and Others Vs Musammat Bibi Iffatun Nisha and Others
Patna High Court · 63 Ind. Cas. 280
High Courts26 Jul 1921
Beni Prasad Sahu Vs Suraj Singh
Patna High Court · AIR 1921 Patna 482 : 63 Ind. Cas. 264
High Courts25 Jul 1921
Babu Ramjanam Singh and Others Vs Babu Kunj Behari Singh
Patna High Court · AIR 1922 Patna 154 : 63 Ind. Cas. 252
High Courts25 Jul 1921
Bhagwati Prasad Singh Vs Bishun Pragash Narain
Patna High Court · AIR 1922 Patna 386 : 70 Ind. Cas. 953
High Courts25 Jul 1921
Bisheswar Chaudhri Vs Sheikh Ali Karim and Others
Patna High Court · 63 Ind. Cas. 500
Bengal Tenancy Act, 1885 — Section 86(6)
High Courts25 Jul 1921
Khubi Mahton and Others Vs Mahant Lachmi Das and Others and Musammat Bibi Aniz Bano and Others
Patna High Court · AIR 1922 Patna 588 : 63 Ind. Cas. 704
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4, 4(4)