High Courts23 Nov 1921
Maulavi Muhammad Musa Vs Babu Aidal Singh and Others
Patna High Court · AIR 1922 Patna 92 : 65 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 89
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,751 of 2,796
High Courts23 Nov 1921Dismissed
Kanhai Raut Vs Jogendra Rout
Patna High Court · (1921) 11 PAT CK 0006
High Courts22 Nov 1921
Choudury Nazirul Haq Vs Mr. Abdul Wahab Khan and Others
Patna High Court · AIR 1922 Patna 58 : 64 Ind. Cas. 326
Evidence Act, 1872 — Section 36
High Courts22 Nov 1921
Eklal Jha and Others Vs William Meling Grant and Others
Patna High Court · 64 Ind. Cas. 332
Bengal Tenancy Act, 1885 — Section 29, 29(3)
High Courts22 Nov 1921Dismissed
Rakhyapal Singh Vs Lal Bir Surjoday Singh Deo
Patna High Court · (1921) 11 PAT CK 0001
High Courts10 Nov 1921
Ram Narain Singh and Others Vs Dhonrai Gope
Patna High Court · 65 Ind. Cas. 557
Criminal Procedure Code, 1898 (CrPC) — Section 145, 360Evidence Act, 1872 — Section 80
High Courts08 Nov 1921
Shamlal Kalwar and Others Vs Emperor
Patna High Court · AIR 1922 Patna 393 : 65 Ind. Cas. 610
Criminal Procedure Code, 1898 (CrPC) — Section 145, 227, 228, 229, 231Penal Code, 1860 (IPC) — Section 117, 147, 304, 325, 379
High Courts07 Nov 1921
Sumeshwar Jha and Others Vs Emperor
Patna High Court · 65 Ind. Cas. 443
Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 325
High Courts03 Nov 1921
Chulai Mahio and Others Vs Surendra Nath Chatterji and Others
Patna High Court · AIR 1922 Patna 224 : 65 Ind. Cas. 616
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts28 Oct 1921
Saroj Kumar Mukherjee and others Vs The King Emperor
Patna High Court · (1921) 10 PAT CK 0002
High Courts27 Oct 1921
Parmeshwar Singh and Others Vs Musammat Sureba Kuer and Another
Patna High Court · 65 Ind. Cas. 240
Court Fees Act, 1870 — Section 7 4(c), 7(iv)(c)
High Courts27 Oct 1921
Jitan Mahton and Others Vs Lala Bhagwan Sahai
Patna High Court · AIR 1921 Patna 470 : 64 Ind. Cas. 262
High Courts21 Oct 1921
Ramdheyan Ram Vs Musammat Ram Dularia
Patna High Court · 65 Ind. Cas. 576
Criminal Procedure Code, 1898 (CrPC) — Section 483
High Courts19 Oct 1921
Mahant Saturhan Das and Another Vs Makhan Das and Others
Patna High Court · AIR 1921 Patna 468 : 72 Ind. Cas. 171
Criminal Procedure Code, 1898 (CrPC) — Section 14, 144, 145
High Courts29 Sept 1921
Hiralal Mahton, Sham Kishun Dusadh and Gagdip Singh Vs Lila Mahton and Another
Patna High Court · 64 Ind. Cas. 276
Penal Code, 1860 (IPC) — Section 193, 195
High Courts28 Sept 1921
Abdus Sayeed Khan Vs Emperor
Patna High Court · 65 Ind. Cas. 555
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts27 Sept 1921
Jamuna Prasad Singh and Others Vs Mohan Koeri and Others
Patna High Court · AIR 1921 Patna 353(1) : 64 Ind. Cas. 848
Criminal Procedure Code, 1898 (CrPC) — Section 141, 144, 145