COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,750 of 2,796
High Courts01 Dec 1921Allowed
Biswanath Patra Vs Lingarai Patra
Patna High Court · (1921) 12 PAT CK 0033
High Courts01 Dec 1921
Kanduri Sahu Vs Arjun Sahu
Patna High Court · AIR 1922 Patna 416 : 70 Ind. Cas. 356
High Courts01 Dec 1921
Lakshman Sahu Vs Gokhul Maharana
Patna High Court · AIR 1922 Patna 415 : 70 Ind. Cas. 298
Evidence Act, 1872 — Section 71
High Courts01 Dec 1921
Biswanath Patra Vs Lingaraj Patra
Patna High Court · AIR 1922 Patna 408 : 70 Ind. Cas. 306
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts01 Dec 1921
Nagendra Nath Ghosh Vs Sambhu Nath Pande and Others
Patna High Court · 65 Ind. Cas. 49
High Courts29 Nov 1921
Chintamani Mahapatra and Others Vs Satyabadi Kar and Another
Patna High Court · 70 Ind. Cas. 226
High Courts29 Nov 1921Allowed
Chintamani Mahapatra Vs Satyabadi Kar
Patna High Court · (1921) 11 PAT CK 0004
High Courts28 Nov 1921
In Re: Miss Sudhansu Bala Hazra
Patna High Court · 64 Ind. Cas. 636
General Clauses Act, 1897 — Section 13, 6Legal Practitioners Act, 1879 — Section 36
High Courts26 Nov 1921Dismissed
Chintamani Mahaptra Vs Manmohini Debi
Patna High Court · (1921) 11 PAT CK 0020
High Courts26 Nov 1921Dismissed
Nidhi Parida Vs Karunakar Padhan
Patna High Court · (1921) 11 PAT CK 0002
High Courts25 Nov 1921
Mirza Muhammad Ismail Beg and Others Vs Sricharan Das and Others
Patna High Court · (1921) 11 PAT CK 0019
High Courts25 Nov 1921
Henry Hill and Co. (Turkaulia) Ltd. and Another Vs Sheoraj Rai and Others
Patna High Court · AIR 1922 Patna 9 : 64 Ind. Cas. 346
Easements Act, 1882 — Section 7
High Courts25 Nov 1921
Raktu Singh Vs Emperor
Patna High Court · AIR 1921 Patna 465 : 72 Ind. Cas. 950
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 465, 468, 471
High Courts24 Nov 1921
Raj Kumar Mahton Vs Ram Khelawan Singh
Patna High Court · AIR 1922 Patna 44 : 64 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Nov 1921
Mahadeb Marwari and Others Vs Kishun Lal Marwari
Patna High Court · AIR 1922 Patna 60 : 72 Ind. Cas. 339
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 323, 448