High Courts10 Jan 1922
Ajodhya Mahton and Another Vs Musammat Phul Kuer
Patna High Court · AIR 1922 Patna 479 : 65 Ind. Cas. 341
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,748 of 2,796
High Courts09 Jan 1922
Debi Lal Sah and Others Vs Nand Kishore Gir and Others
Patna High Court · AIR 1922 Patna 22 : 65 Ind. Cas. 315
High Courts09 Jan 1922Dismissed
Beni Ray Vs Babui Bacha Kuer
Patna High Court · (1922) 01 PAT CK 0009
High Courts07 Jan 1922
Sukhraj Bahadur and Another Vs Debi bukhsh, Minor under Musammat Muni Koer
Patna High Court · 65 Ind. Cas. 360
High Courts07 Jan 1922
Mohant Ramkishun Das Vs Babu Beni Prosad and Others and Daulatram
Patna High Court · AIR 1923 Patna 90 : 65 Ind. Cas. 355
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jan 1922Allowed
Chota Nagpur Banking Association Ltd. Vs Bhagwat Bax Rai
Patna High Court · (1922) 01 PAT CK 0003
High Courts05 Jan 1922
Lakshumi Prasad Vs Emperor
Patna High Court · 65 Ind. Cas. 492
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 477, 511
High Courts04 Jan 1922
Ram Bhujhwan Prasad Singh Vs Natho Ram and Others
Patna High Court · AIR 1922 Patna 59 : 70 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts04 Jan 1922Dismissed
Balki Lal Vs Surendra Nath Ray
Patna High Court · (1922) 01 PAT CK 0004
High Courts03 Jan 1922
Mahesh Shah Vs Darbari Hussain
Patna High Court · AIR 1922 Patna 545 : 65 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 133, 439
High Courts02 Jan 1922Dismissed
Bhagwati Kuer Vs Jagdam Sahay and others
Patna High Court · (1922) 01 PAT CK 0016
High Courts21 Dec 1921
Musammat Chandmani Vs Kartick Singh
Patna High Court · AIR 1922 Patna 197 : 65 Ind. Cas. 131
High Courts21 Dec 1921
Munshi Lal and another Vs Mahanth Ramasis Puri
Patna High Court · (1921) 12 PAT CK 0009
High Courts20 Dec 1921
Bazari Hajam and Another Vs Emperor
Patna High Court · AIR 1922 Patna 73 : 68 Ind. Cas. 958
Registration Act, 1908 — Section 82
High Courts20 Dec 1921
Madhusudan Das and Another Vs Emperor
Patna High Court · AIR 1922 Patna 12 : 81 Ind. Cas. 34
Penal Code, 1860 (IPC) — Section 379
High Courts20 Dec 1921
Maharja Guru Mahadeva Ashram Prosad Sahi Bahadur Vs Mahabir Sukul and Others
Patna High Court · 65 Ind. Cas. 120
High Courts20 Dec 1921Dismissed
Mt. Janakbati Ghaudhrain Vs Rameshwar Singh Bahadur
Patna High Court · (1921) 12 PAT CK 0007
High Courts19 Dec 1921
Budhan Teli and Others Vs Madan Mohan Lal
Patna High Court · 68 Ind. Cas. 653
Evidence Act, 1872 — Section 91