High Courts16 Dec 1921
Pitamber Chowdhry Vs Sheikh Rahmat Ali and Mangli Khan
Patna High Court · 65 Ind. Cas. 138
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,749 of 2,796
High Courts16 Dec 1921
Chowdhury Ram Prasad Rai and Others Vs Mahesh Kant Chowdhury
Patna High Court · AIR 1922 Patna 525 : 65 Ind. Cas. 122
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Dec 1921
Sham Lall Sahu and Others Vs Musammat Nag Koer @ Sita Koer
Patna High Court · 65 Ind. Cas. 125
High Courts14 Dec 1921
Shiekh Abdul Rahman Vs Sheikh Wali Muhamad
Patna High Court · 65 Ind. Cas. 224a
High Courts14 Dec 1921
Kali Dayal Vs Umesh Prasad and Others
Patna High Court · (1921) 12 PAT CK 0005
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts13 Dec 1921
Fudu Sahu and Others Vs Musammat Sarban
Patna High Court · 65 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts12 Dec 1921
Syed Ali Zamin Vs Nawab Syed Muhammad Akbar Ali
Patna High Court · AIR 1922 Patna 315 : 65 Ind. Cas. 135
Land Registration Act, 1876 — Section 55, 63
High Courts08 Dec 1921
Dhanukdhari Singh Vs Rambirich Singh
Patna High Court · AIR 1922 Patna 553 : 70 Ind. Cas. 391
High Courts08 Dec 1921
Ramdeo Singh and Others Vs Mukhan Singh and Others
Patna High Court · AIR 1921 Patna 509 : 74 Ind. Cas. 330
Civil Procedure Code, 1908 (CPC) — Section 122, 123, 130, 154
High Courts07 Dec 1921
Babu Mathura Prasad Singh Vs Babu Satya Narayan Prasad Sahi
Patna High Court · 65 Ind. Cas. 812
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 63
High Courts07 Dec 1921Dismissed
Rajbans Sahay and others Vs Askaran Baid
Patna High Court · (1921) 12 PAT CK 0006
High Courts02 Dec 1921Allowed
Raghunath Misra and others Vs Ram Behera and others
Patna High Court · (1921) 12 PAT CK 0038
High Courts02 Dec 1921
Abmbika Singh Vs Emperor
Patna High Court · AIR 1922 Patna 498 : 77 Ind. Cas. 607
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts02 Dec 1921
Jai Sao and Others and Jhari Lal and Another Vs Emperor
Patna High Court · AIR 1923 Patna 104 : 65 Ind. Cas. 484
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117
High Courts02 Dec 1921
Adhikanda Sahu and Others Vs Jogi Sahu and Others
Patna High Court · AIR 1922 Patna 502 : 70 Ind. Cas. 295