High Courts23 Jul 1921
Mathura Prasad Vs Naju Khan and Thakur Gope and Others
Patna High Court · AIR 1921 Patna 463 : 80 Ind. Cas. 568
Criminal Procedure Code, 1898 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 116
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,754 of 2,796
High Courts23 Jul 1921
Babu Sukhraj Rai Vs Ganga Dayal Singh and Others
Patna High Court · AIR 1922 Patna 169 : 63 Ind. Cas. 219
Bengal Tenancy Act, 1885 — Section 38, 52(1)(6)
High Courts23 Jul 1921
Basudeo Narain Vs Radha Kishun and Dabindra Missir and Others
Patna High Court · AIR 1922 Patna 62 : 65 Ind. Cas. 281
Bengal Tenancy Act, 1885 — Section 22, 22(2)
High Courts21 Jul 1921
Babu Audh Bihari Lal Vs Mr. Kesri Prasad Singh and Others
Patna High Court · 63 Ind. Cas. 6
Specific Relief Act, 1963 — Section 42
High Courts20 Jul 1921
Jeo Nath Jha and Others Vs Mahanth Bishambhar Das and Others
Patna High Court · 106 Ind. Cas. 422
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts19 Jul 1921
Kumar Kalika Nand Singh and Others Vs Kumar Shiva Nandan Singh and Others
Patna High Court · AIR 1922 Patna 122 : 63 Ind. Cas. 625
High Courts18 Jul 1921
Sheikh Abdul Rahman Vs Shib Lal Sahu and Others
Patna High Court · AIR 1922 Patna 252 : 63 Ind. Cas. 570
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts18 Jul 1921
Malik Taharat Karim Vs Musammat Bal Kuar and Others
Patna High Court · AIR 1921 Patna 351 : 64 Ind. Cas. 515
High Courts15 Jul 1921
Bibi Azizunnissa Vs Ghowsan Kasab and Others and Shaikh Tasauwar Hussain and Others
Patna High Court · 63 Ind. Cas. 136
High Courts14 Jul 1921
Awadh Bihari Dikchit and Others Vs Jitu Sahu and Another
Patna High Court · 64 Ind. Cas. 243
High Courts14 Jul 1921
Mitarjit Singh and Others Vs Emperor
Patna High Court · AIR 1922 Patna 158 : 63 Ind. Cas. 825
Criminal Procedure Code, 1898 (CrPC) — Section 147, 148, 258, 312, 341Evidence Act, 1872 — Section 137Penal Code, 1860 (IPC) — Section 147, 148
High Courts14 Jul 1921
Deonath Sahai Vs Radha Kant Prasad
Patna High Court · AIR 1922 Patna 56 : 70 Ind. Cas. 378
High Courts13 Jul 1921Dismissed
Rajanath Singh and others Vs Wahid Khan and others
Patna High Court · (1921) 07 PAT CK 0042
High Courts12 Jul 1921
Patait Dinanath Sahi Vs Patait Malhiji Baid
Patna High Court · 82 Ind. Cas. 803
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts09 Jul 1921
Lala Ramchandra Prasad Vs Mahabir Prasad Singh and Others and Munshi Dinkar Prasad and Others
Patna High Court · 64 Ind. Cas. 247
Contract Act, 1872 — Section 74
High Courts06 Jul 1921
Jag Sah and Another Vs Ram Chandra Prasad and Others
Patna High Court · AIR 1921 Patna 377 : 63 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts06 Jul 1921
Musammat Phulbati Kuer Vs Shaikh Farman and Others
Patna High Court · AIR 1921 Patna 408 : 63 Ind. Cas. 448
High Courts05 Jul 1921
Nandkishore Singh and others Vs Mathura Sahu and others
Patna High Court · (1921) 07 PAT CK 0034
High Courts05 Jul 1921
Nandkishore Singh and Others Vs Mathura Sahu and Others
Patna High Court · AIR 1922 Patna 63 : 65 Ind. Cas. 266
Criminal Procedure Code, 1898 (CrPC) — Section 144