High Courts10 Jun 1921
Musammat Hira Bibi Vs Babu Ramdhan Lal and Others
Patna High Court · AIR 1922 Patna 70 : 62 Ind. Cas. 540
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,756 of 2,796
High Courts07 Jun 1921
Mahraja Sir Rameshwar Singh Bahadur Vs Younus Momin
Patna High Court · 65 Ind. Cas. 474
Bengal Tenancy Act, 1885 — Section 105, 109, 109A
High Courts06 Jun 1921
The Secretary of State for India in Council Vs Mr. A.H. Forbes (Executor to the Estate oe Late A.J. Forbes)
Patna High Court · 62 Ind. Cas. 394
Income Tax Act, 1961 — Section 14, 15
High Courts06 Jun 1921
Bhagwat Narain Vs Ganga Prasad and Another
Patna High Court · 62 Ind. Cas. 617
High Courts03 Jun 1921
Chandrika Roy Vs Ram Kuer Thakur and Another
Patna High Court · 62 Ind. Cas. 536
Limitation Act, 1963 — Section 2, 22
High Courts03 Jun 1921
Maharani Janki Kuar Vs Usman Sain and Others
Patna High Court · 62 Ind. Cas. 417
Bengal Tenancy Act, 1885 — Section 106
High Courts02 Jun 1921
Punit Deo Narayan Singh and Others Vs Babu Bhagwati Saran Singh
Patna High Court · 63 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 68
High Courts02 Jun 1921
Sheikh Karoo and Others Vs Rameshwar Sao and Sukhdeo Sahu and Another
Patna High Court · 62 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Section 47, 50, 52, 53Transfer of Property Act, 1882 — Section 38
High Courts02 Jun 1921
Akhauri Prem Narain and Others Vs Kuldip Singh and Others
Patna High Court · 62 Ind. Cas. 621
High Courts01 Jun 1921
Sinehi Ram Bihari Lall Vs The Agent East Indian Railway Co.
Patna High Court · AIR 1921 Patna 485 : 64 Ind. Cas. 125
Railways Act, 1890 — Section 140, 141
High Courts31 May 1921
Uohab Santara Vs Emperor
Patna High Court · 65 Ind. Cas. 426
Evidence Act, 1872 — Section 162Penal Code, 1860 (IPC) — Section 467, 471
High Courts27 May 1921
Surendra Narain Singh Vs Shambihari Singh
Patna High Court · (1921) 05 PAT CK 0007
High Courts27 May 1921
P.C.L. Choudhuri Vs K. Singha and H.C. Dutt
Patna High Court · (1921) 05 PAT CK 0005
High Courts26 May 1921
Baul Das Misra Vs Digambar Kuri
Patna High Court · AIR 1921 Patna 280 : 65 Ind. Cas. 643
Specific Relief Act, 1963 — Section 9
High Courts26 May 1921
Bishun Dayal Thakur Vs Sheo Tahal Sahu
Patna High Court · 62 Ind. Cas. 108
Presidency Small Cause Courts Act, 1882 — Section 17
High Courts25 May 1921
The Deputy Commissioner of Singhbhum Vs Jagadish Chandra Deo Dhabal Deb
Patna High Court · AIR 1921 Patna 206 : 62 Ind. Cas. 513
High Courts25 May 1921
Mathura Misra and Another Vs Rajkumar Misra and Others
Patna High Court · AIR 1921 Patna 447 : 62 Ind. Cas. 132
High Courts25 May 1921
Muhammad Abul Kasim and Others Vs Chaturbhuj Sahay
Patna High Court · 64 Ind. Cas. 55
Limitation Act, 1963 — Section 5
High Courts23 May 1921
Niamat Ali Vs Yad Ali Shah
Patna High Court · AIR 1922 Patna 346 : 63 Ind. Cas. 849
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 May 1921
Emperor Vs Tar Muhammad Jan
Patna High Court · AIR 1921 Patna 178 : 63 Ind. Cas. 327
Bengal Municipal Act, 1932 — Section 261, 273