High Courts31 Mar 1921
Maharajadhiraj Sir Rameshwar Singh Bahadur Vs Hitendra Singh
Patna High Court · AIR 1921 Patna 131 : 62 Ind. Cas. 469
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,759 of 2,796
High Courts18 Mar 1921
Musammat Sumitra Kuer Vs Damri Lall and Others
Patna High Court · AIR 1921 Patna 498 : 62 Ind. Cas. 61
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Mar 1921
Choudhury Jagdish Missir Vs Choudhury Sureshwar Missir and Others
Patna High Court · AIR 1921 Patna 107 : 62 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts10 Mar 1921
Harnarayan Pandey Vs Suresh Pandey and Others
Patna High Court · 63 Ind. Cas. 203
High Courts10 Mar 1921
Harbans Sahu and Others Vs Musammat Lalmoni Kuer and Another
Patna High Court · AIR 1922 Patna 61 : 62 Ind. Cas. 36
Specific Relief Act, 1963 — Section 42
High Courts09 Mar 1921
Biseswar Singh and Subedar Singh Vs Emperor
Patna High Court · 62 Ind. Cas. 588
Criminal Procedure Code, 1898 (CrPC) — Section 257, 342Penal Code, 1860 (IPC) — Section 379, 411
High Courts03 Mar 1921
Maulvi Imamuddin Khan Vs Kishundeo Narain Mahatha
Patna High Court · AIR 1921 Patna 115 : 63 Ind. Cas. 492
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts01 Mar 1921
Benares Bank, Ltd. Vs Jagdip Narayan Panday and Another
Patna High Court · AIR 1921 Patna 9 : 62 Ind. Cas. 465
High Courts01 Mar 1921
Jai Singh and Others Vs Emperor
Patna High Court · 64 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112
High Courts28 Feb 1921
Amar Ali and Others Vs Emperor
Patna High Court · AIR 1921 Patna 290 : 63 Ind. Cas. 611
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323
High Courts25 Feb 1921
Sri Ram Singh Vs Kashi Mollah and Others
Patna High Court · AIR 1921 Patna 476 : 62 Ind. Cas. 644
Limitation Act, 1963 — Section 19, 20
High Courts22 Feb 1921
Khubi Singh Vs Darbari Mahton
Patna High Court · AIR 1921 Patna 176 : 62 Ind. Cas. 177
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts22 Feb 1921
Gainu Panday Vs Emperor
Patna High Court · 68 Ind. Cas. 40
Penal Code, 1860 (IPC) — Section 379, 426
High Courts21 Feb 1921
Misri Chaudhury and Others Vs Narsingh Prasad Tewari
Patna High Court · AIR 1921 Patna 333 : 62 Ind. Cas. 179
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 192
High Courts21 Feb 1921
Lachmi Ojha Vs Birja Misser and Others
Patna High Court · AIR 1921 Patna 173 : 63 Ind. Cas. 152
Criminal Procedure Code, 1898 (CrPC) — Section 140, 145, 146
High Courts18 Feb 1921
Saiyed Muhammad Jawad Husain Vs Maharaj Kumar Gopal Saran Narain Singh
Patna High Court · AIR 1921 Patna 479 : 80 Ind. Cas. 223
High Courts16 Feb 1921
Tilak Gope and Others Vs Bhaya Ram
Patna High Court · 62 Ind. Cas. 870
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts16 Feb 1921
Jainandan Prashad and Others Vs Babu Baijnath Saran and Others
Patna High Court · AIR 1921 Patna 403 : 63 Ind. Cas. 297
Transfer of Property Act, 1882 — Section 67, 68
High Courts14 Feb 1921
Rai Bahadur Bisseswar Lal Halubasia and Others Vs Rup Kishore Chaubay and Others
Patna High Court · AIR 1921 Patna 341 : 62 Ind. Cas. 72