High Courts18 May 1920
Bikram Ahir and Others Vs Lala Rajpati Lal and Others
Patna High Court · AIR 1921 Patna 39 : 62 Ind. Cas. 720
Civil Procedure Code, 1908 (CPC) — Section 63, 66
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,764 of 2,796
High Courts17 May 1920
Rai Bishun Dutt Vs Ramji Prosad and Another
Patna High Court · 56 Ind. Cas. 834
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts14 May 1920
Balkrishna Sahai and Another Vs Babu Sham Sundar Sahay and Others
Patna High Court · 56 Ind. Cas. 962
High Courts14 May 1920
Damodar Das Vs Emperor
Patna High Court · 65 Ind. Cas. 446
Criminal Procedure Code, 1898 (CrPC) — Section 263, 417, 447Penal Code, 1860 (IPC) — Section 448
High Courts11 May 1920
Brahmdeo Singh and Another Vs Emperor
Patna High Court · 62 Ind. Cas. 584
Criminal Procedure Code, 1898 (CrPC) — Section 193, 350, 356, 357, 360Penal Code, 1860 (IPC) — Section 107, 143, 147, 193, 379
High Courts11 May 1920
Ram Charitar Ram Vs Hashim Khan
Patna High Court · 56 Ind. Cas. 810
Civil Procedure Code, 1908 (CPC) — Section 148Provincial Small Cause Courts Act, 1887 — Section 17
High Courts11 May 1920
Sheikh Abdul Baqi and Others Vs Kunja Behari Pandey and Others
Patna High Court · 56 Ind. Cas. 818
Bengal Tenancy Act, 1885 — Section 105, 30, 52
High Courts11 May 1920
Musammat Bibi Wasila @ Batashan and Another Vs Syed Shah Sharafat Hussain and Another
Patna High Court · 59 Ind. Cas. 176
High Courts11 May 1920
Rama Singh and Others Vs Janak Singh and Others and Baij Nath Singh
Patna High Court · 56 Ind. Cas. 697
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 May 1920
Mathura Rai and Others Vs Babu Mandal Das and Babu Mukhan Lal
Patna High Court · AIR 1921 Patna 183 : 56 Ind. Cas. 805
Bengal Tenancy Act, 1885 — Section 109(c)
High Courts10 May 1920
Sasibala Dasi and Another Vs Chandra Mohan Dutta and Another
Patna High Court · 56 Ind. Cas. 937
High Courts10 May 1920
Onkar Mal Marwari and Others and Shaikh Johar Ali and Others Vs The Secretary of State for India in Council
Patna High Court · 56 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 108
High Courts10 May 1920
Radhe Mander and Others Vs Fakir Mander and Others
Patna High Court · 56 Ind. Cas. 970
High Courts06 May 1920
Surat Narain Singh and Others Vs Nathuni Rai and Another
Patna High Court · 56 Ind. Cas. 538
Bengal Tenancy Act, 1885 — Section 40
High Courts06 May 1920
Janardan Missir Vs Brijnandan Singh
Patna High Court · 56 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 May 1920
Syed Amjad Hussain and Others Vs Shyam Lal and Others
Patna High Court · 56 Ind. Cas. 1004
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts04 May 1920
Baldeo Singh Vs Sheoraj Kueri
Patna High Court · 56 Ind. Cas. 807
Evidence Act, 1872 — Section 35
High Courts04 May 1920
Raja Kamaleshwari Prosad Singh Vs Lala Jagar Nath Sahai and Others
Patna High Court · 56 Ind. Cas. 949
Contract Act, 1872 — Section 69
High Courts30 Apr 1920
Maharaja Sir Rameshwar Singh Bahadur Vs Subu Lal Jha
Patna High Court · AIR 1921 Patna 360 : 59 Ind. Cas. 25
High Courts30 Apr 1920
Firm Ram Kumar Sheo Chand Rai Vs Firm Tula Ram Nathu Ram
Patna High Court · 56 Ind. Cas. 920
Civil Procedure Code, 1908 (CPC) — Section 22, 23, 24