High Courts29 Jul 1919
Sheo Balak Singh and Others Vs Radhey Singh and Others
Patna High Court · AIR 1919 Patna 441 : 52 Ind. Cas. 501
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,769 of 2,796
High Courts29 Jul 1919
Sheikh Abdul Rahim Vs Gujeshar Mahto and Others and Jadu Thakur and Others
Patna High Court · AIR 1919 Patna 396 : 52 Ind. Cas. 514
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Jul 1919
Raghunath Kahar Vs Rama Ratan Pandwey
Patna High Court · AIR 1919 Patna 257 : 52 Ind. Cas. 961
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts25 Jul 1919
Shyam Behari Singh Vs Sagar Singh
Patna High Court · 53 Ind. Cas. 824
Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1898 (CrPC) — Section 248Penal Code, 1860 (IPC) — Section 323
High Courts24 Jul 1919
Musammat Chanderbati Kuer Vs Gorey Lal Singh and Others
Patna High Court · 52 Ind. Cas. 508
High Courts24 Jul 1919
Babu Ram Nandan Sahay and Others Vs Jai Gobinda Pandey and Others, Babu Bindeswari Prosad Sinha and Others and Goberdhan Sahu and Others
Patna High Court · AIR 1919 Patna 445 : 52 Ind. Cas. 543
High Courts23 Jul 1919
Sasthi Kenkar Bandopadhya and Others Vs Man Gobinda Chandra and Another and Indra Narain Bandopadhya and Others
Patna High Court · AIR 1919 Patna 386 : 53 Ind. Cas. 2
Contract Act, 1872 — Section 212
High Courts23 Jul 1919
Sridhar Sirdar and Others Vs Jageshwar Singh Mahapatra and Others
Patna High Court · AIR 1919 Patna 297 : 52 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Section 2, 47, 9
High Courts23 Jul 1919
Jago Singh and Others Vs Emperor
Patna High Court · AIR 1919 Patna 311 : 53 Ind. Cas. 820
Penal Code, 1860 (IPC) — Section 325, 350, 359
High Courts23 Jul 1919
Bansi Singh Vs Sheonandan Thakur and Others and Tribhuban Thakur and Others
Patna High Court · 52 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts22 Jul 1919
Shiva Narain Ram and Others Vs Musammat Phuljharia and Others
Patna High Court · AIR 1919 Patna 539 : 52 Ind. Cas. 402
High Courts22 Jul 1919
Shaikh Asiruddin and Another Vs Emperor
Patna High Court · 53 Ind. Cas. 818
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 109, 196, 471
High Courts22 Jul 1919
Ram Prosad Roy Vs Kirit Roy
Patna High Court · AIR 1919 Patna 290(2)
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jul 1919
Musammat Abbasi Begum Vs Musammat Mustafa Begum and Musammat Umatus Sogra and Another
Patna High Court · AIR 1919 Patna 276 : 52 Ind. Cas. 998
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 25
High Courts18 Jul 1919
Kripasindhu Panigrahi Vs Nandu Charan Panigrahi and Others
Patna High Court · 56 Ind. Cas. 606
High Courts18 Jul 1919
Pahalad Singh Vs Sajiwan Rai and Others and Phul Lal
Patna High Court · AIR 1919 Patna 240 : 52 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts16 Jul 1919
Bibi Sairah Vs Musammat Golab Kumar and Others
Patna High Court · 53 Ind. Cas. 892
Civil Procedure Code, 1908 (CPC) — Section 24Limitation Act, 1963 — Section 14, 2Transfer of Property Act, 1882 — Section 53
High Courts15 Jul 1919
Musammat Dhania and Another Vs Hakayat Pandey and Others
Patna High Court · AIR 1919 Patna 247
Bengal Tenancy Act, 1885 — Section 148A
High Courts15 Jul 1919
Prayag Singh and Others Vs Emperor
Patna High Court · 52 Ind. Cas. 417
Penal Code, 1860 (IPC) — Section 192, 193
High Courts14 Jul 1919
Nathu Thakur Marwari and Others Vs Emperor
Patna High Court · AIR 1919 Patna 139(1) : 53 Ind. Cas. 496
Criminal Procedure Code, 1898 (CrPC) — Section 239