COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,775 of 2,796
High Courts28 Mar 1919
Babu Bhekdhari Singh Vs Rai Bahadur Baijnath Goenka
Patna High Court · (1919) 03 PAT CK 0004
High Courts27 Mar 1919
Thakur Parmod Banabihari Vs C.G. Atkins and Others
Patna High Court · AIR 1919 Patna 442 : 53 Ind. Cas. 106
Bengal Tenancy Act, 1885 — Section 120, 20, 21
High Courts27 Mar 1919
Emamuddin Vs Saiyid Mohammad Rashidul Huq and Others
Patna High Court · AIR 1919 Patna 398 : 53 Ind. Cas. 110
Bengal Tenancy Act, 1885 — Section 22, 22(2)
High Courts25 Mar 1919Dismissed
Thakur Prasad Aurora Vs Manager, Barabhum Encumbered Estate
Patna High Court · (1919) 03 PAT CK 0008
High Courts24 Mar 1919
Sheo Narain Singh and Others Vs Ram Pertap Rai
Patna High Court · AIR 1919 Patna 567 : 53 Ind. Cas. 939
Criminal Procedure Code, 1898 (CrPC) — Section 203, 204(3)
High Courts14 Mar 1919Allowed
Ramghulam Singh and others Vs Sheodeonarain Singh
Patna High Court · (1919) 03 PAT CK 0007
High Courts20 Feb 1919Dismissed
Naurang Ram Sahu Vs Bhakhori Mandar
Patna High Court · (1919) 02 PAT CK 0002
High Courts14 Feb 1919Dismissed
Babu Jatadhari Singh Vs Babu Baldeo Lal
Patna High Court · (1919) 02 PAT CK 0003
High Courts11 Feb 1919
Musammat Dukhno Vs Munshi Sahu
Patna High Court · AIR 1919 Patna 548 : 52 Ind. Cas. 439
Civil Procedure Code, 1908 (CPC) — Section 115, 148Limitation Act, 1963 — Section 18, 5
High Courts31 Jan 1919
Baikuntha Gorain and Another Vs Ganga Prasad Trivedi and Another
Patna High Court · 70 Ind. Cas. 976
Chota Nagpur Tenancy Act, 1808 — Section 5
High Courts31 Jan 1919
Lal Nilmani Nath Sahi Vs Rai Bahadur Baldeo Das Bista
Patna High Court · AIR 1919 Patna 343 : 52 Ind. Cas. 185
Chotanagpur Tenancy Act, 1908 — Section 215(3), 224
High Courts31 Jan 1919
Rampal Ram Vs Suba Singh
Patna High Court · AIR 1919 Patna 414 : 53 Ind. Cas. 83
High Courts30 Jan 1919
Nageshwar Prasad Vs Bachu Singh
Patna High Court · 53 Ind. Cas. 79
Evidence Act, 1872 — Section 17, 20, 68, 70
High Courts15 Jan 1919
Aditya Prasad and Others Vs Parmananda Patel and Others
Patna High Court · AIR 1919 Patna 409 : 53 Ind. Cas. 96
Transfer of Property Act, 1882 — Section 43