High Courts03 Mar 1925
Emperor Vs Akhileshwar Prasad
Patna High Court · AIR 1925 Patna 772
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 409, 467
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,697 of 2,796
High Courts02 Mar 1925
Raghunath Prasad Singh and Others Vs Basdeo Prasad Singh
Patna High Court · AIR 1925 Patna 823
High Courts02 Mar 1925
Raghunath Prashad Singh Vs Basdeo Parsad Singh
Patna High Court · 88 Ind. Cas. 1012
High Courts25 Feb 1925
Partab Mahton and Others Vs Musammat Wazirunnisa and Another
Patna High Court · 88 Ind. Cas. 687
Bengal Tenancy Act, 1885 — Section 158(i)(d), 188, 52
High Courts25 Feb 1925
Rupan Singh and Others Vs Emperor
Patna High Court · 91 Ind. Cas. 225
Criminal Procedure Code, 1898 (CrPC) — Section 141, 149, 296, 297, 299Penal Code, 1860 (IPC) — Section 147, 149, 304
High Courts25 Feb 1925
Mt. Ramdulari Kuer and Others Vs Upendra Nath Basu
Patna High Court · AIR 1925 Patna 462
Transfer of Property Act, 1882 — Section 52
High Courts24 Feb 1925
Partap Mahton and Others Vs Mt. Wazir-unnissa and Another
Patna High Court · AIR 1925 Patna 559
Bengal Tenancy Act, 1885 — Section 188, 30, 52
High Courts19 Feb 1925
Suraj Narayan Chaudhury Vs Saraswari Bahuria
Patna High Court · (1925) 02 PAT CK 0013
Bengal Land Revenue Sales Act, 1859 — Section 6, 7
High Courts19 Feb 1925
Suraj Narayan Chaudhary Vs Saraswati Bahuria and Others
Patna High Court · AIR 1925 Patna 750
High Courts17 Feb 1925
Chakradhar Jha and Others Vs Shabkant Misra and Others
Patna High Court · 88 Ind. Cas. 767
High Courts16 Feb 1925
Hitendra Singh and Others Vs Maharajadhiraj Sir Rameswar Singh Bahadur and Others
Patna High Court · AIR 1925 Patna 625
Evidence Act, 1872 — Section 40
High Courts16 Feb 1925
Sheikh Imdan Ali Vs Nand Kumar Lal, Munsif and Others and Munshi Tilakdhari Lal and Another
Patna High Court · 88 Ind. Cas. 478
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts16 Feb 1925
Sheikh Imdad Ali Vs Munshi Nandkumar Lal and Others
Patna High Court · AIR 1925 Patna 473(1)
Limitation Act, 1963 — Section 19
High Courts13 Feb 1925
Rajendra Prasad Bose and Others Vs Gopal Prasad Sen
Patna High Court · 115 Ind. Cas. 678
Limitation Act, 1963 — Section 5
High Courts05 Feb 1925
Mohammad Yasin Vs King-Emperor
Patna High Court · AIR 1926 Patna 302
Penal Code, 1860 (IPC) — Section 148, 211, 302
High Courts05 Feb 1925
Bhubaneshwar Kuar and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 126
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 118
High Courts02 Feb 1925
Jeobaran Singh and others Vs Ramkishun Lal
Patna High Court · (1925) 02 PAT CK 0012
High Courts02 Feb 1925
Bhubaneshwar Kuer Vs Emperor
Patna High Court · 100 Ind. Cas. 967
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 118Penal Code, 1860 (IPC) — Section 147
High Courts30 Jan 1925
The Bengal North Western Ry. Co. Vs Sukhdeo Prasad
Patna High Court · AIR 1925 Patna 487
High Courts28 Jan 1925
Sir Rameshwar Singh Bahadur and Maharajadhiraj of Darbhanga Vs Rit Lal Singh and Others
Patna High Court · 86 Ind. Cas. 771