High Courts24 Mar 1925
Ramcharan Singh and Another Vs Emperor
Patna High Court · 89 Ind. Cas. 153
Criminal Procedure Code, 1898 (CrPC) — Section 342
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,696 of 2,796
High Courts23 Mar 1925
Rajkishore Lal Nand Keolyar and Others Vs Alam Ara Begum and Another
Patna High Court · AIR 1926 Patna 28
Limitation Act, 1963 — Section 22(2)
High Courts23 Mar 1925
Adaya Prasad Singh Vs Ram Narayan Das and Others
Patna High Court · AIR 1925 Patna 474
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Article 182
High Courts23 Mar 1925
Mt. Ram Kumari Vs Deonandan Singh
Patna High Court · AIR 1925 Patna 452
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Mar 1925
Anant Potdar Vs Mangal Potdar
Patna High Court · AIR 1926 Patna 27 : 91 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Mar 1925
Amrit Lal Seal Vs Jagat Chandra Thakur and Others
Patna High Court · AIR 1926 Patna 202 : 93 Ind. Cas. 935
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts18 Mar 1925
Chanchal Mahton and Others Vs Mahanth Bhagwan Gir and Mr. R. Hudson and Another
Patna High Court · 88 Ind. Cas. 874
Bengal Tenancy Act, 1885 — Section 116, 120
High Courts18 Mar 1925
(Bibi) Khodaijatul Kobra and Others Vs Harihar Missar and Others
Patna High Court · AIR 1926 Patna 209
Civil Procedure Code, 1908 (CPC) — Section 37, 37(b), 38
High Courts17 Mar 1925
Suraj Narain Misser and Others Vs Hardwar Singh and Others
Patna High Court · AIR 1925 Patna 461
Bengal Tenancy Act, 1885 — Section 170(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts17 Mar 1925
Musammat Bibi Hajo and Another Vs Har Sahay Lal
Patna High Court · AIR 1926 Patna 62 : 89 Ind. Cas. 992
High Courts13 Mar 1925
Shaikh Kaloo Vs Bholanath and Others
Patna High Court · AIR 1925 Patna 482
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts06 Mar 1925
Shaikh Muhammad Khalil Vs Shaikh Abdul Rahim and Another
Patna High Court · 93 Ind. Cas. 261
Civil Procedure Code, 1908 (CPC) — Section 101, 104
High Courts06 Mar 1925
Babu Tilakdhari Lal and Another Vs Mr. Abdul Wahab Khan and Others
Patna High Court · AIR 1926 Patna 112 : 89 Ind. Cas. 913
Bengal Tenancy Act, 1885 — Section 105, 116, 188
High Courts06 Mar 1925
Munni Lal Sao and Others Vs Gatti Ahir and Others
Patna High Court · 88 Ind. Cas. 845
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts05 Mar 1925
Ramjas Pandey Vs Awadh Mahton and Another
Patna High Court · 88 Ind. Cas. 830
Bengal Tenancy Act, 1885 — Section 148A
High Courts05 Mar 1925
Hari Sankar Rai Vs Musammat Tapai Kuer
Patna High Court · AIR 1926 Patna 31 : 88 Ind. Cas. 923
Transfer of Property Act, 1882 — Section 100, 67, 99
High Courts03 Mar 1925
Emperor Vs Akhileshwari Prasad
Patna High Court · 89 Ind. Cas. 961
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 409, 467
High Courts03 Mar 1925
Asharfi Dhimar Vs Muhammad Dindalal
Patna High Court · AIR 1926 Patna 55 : 88 Ind. Cas. 989
Bengal Tenancy Act, 1885 — Section 174