High Courts08 Apr 1925
Sadhu Sao minor by Father and Gaurdian Soonar Sao Vs Awadh Bihari Saran Singh and Others
Patna High Court · AIR 1926 Patna 71 : 89 Ind. Cas. 802
Bengal Tenancy Act, 1885 — Section 87
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,695 of 2,796
High Courts08 Apr 1925
Raghunandan Pandey Vs Garju Mandal and Another
Patna High Court · 91 Ind. Cas. 217
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts08 Apr 1925
Lekhraj Mahton Vs Jang Bahadur Singh and Others
Patna High Court · AIR 1926 Patna 23
High Courts07 Apr 1925
Harihar Prasad Singh Vs Gharbharan Koeri and Others
Patna High Court · AIR 1925 Patna 612
Bengal Tenancy Act, 1885 — Section 182Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Apr 1925
Sheodhar Prasad Singh Vs Ramsaroop Singh
Patna High Court · AIR 1926 Patna 318 : 96 Ind. Cas. 623
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts07 Apr 1925
Babu Harihar Prasad Singh Vs Gharbharan Koeri and Others
Patna High Court · 88 Ind. Cas. 553
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Apr 1925
Babu Kedar Nath Goenka and Others Vs Amrit Mandal and Others
Patna High Court · 88 Ind. Cas. 676
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Apr 1925
Khirodhar Singh and Others Vs Gajadhar Lal Mahto and Others
Patna High Court · 91 Ind. Cas. 221
Transfer of Property Act, 1882 — Section 55, 56, 81
High Courts06 Apr 1925
Rambhujawan Singh and Another Vs Suraj Prasad Singh and Another
Patna High Court · 88 Ind. Cas. 502
High Courts06 Apr 1925
Sarju Mahton and Others Vs Mt. Bibi Bersatan and Others
Patna High Court · AIR 1927 Patna 242
High Courts06 Apr 1925
Rambujhawan Singh and Another Vs Suraj Prasad and Another
Patna High Court · AIR 1925 Patna 467
High Courts06 Apr 1925
Mt. Ladli Begum Vs Ram Das and Others
Patna High Court · AIR 1925 Patna 488
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a)Court Fees Act, 1870 — Section 7(d)
High Courts06 Apr 1925
Tikait Gayan Nath Sahi and Another Vs Pandit Malhjyi Vaidya and Others
Patna High Court · AIR 1925 Patna 588
High Courts06 Apr 1925
Ganesh Lall Vs Bisesar Pandey
Patna High Court · AIR 1926 Patna 49 : 88 Ind. Cas. 820
High Courts30 Mar 1925
Babu Gonda Singh and Another Vs Jitan Mahto and Others
Patna High Court · 88 Ind. Cas. 395
Bengal Tenancy Act, 1885 — Section 67
High Courts27 Mar 1925
Raghunandan Thakur Vs Babu Kishundeo Narain Mahta and Others
Patna High Court · AIR 1926 Patna 257
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts25 Mar 1925
Debi Dayal Singh and Others Vs Mt. Gango Kuer and Others
Patna High Court · AIR 1926 Patna 68
Bengal Tenancy Act, 1885 — Section 102(h), 103(b), 148A
High Courts25 Mar 1925
W.K. Dansford Vs B.D. Shaw and Co.
Patna High Court · 88 Ind. Cas. 747
Limitation Act, 1963 — Section 20
High Courts25 Mar 1925
Debi Dayal Singh and Others Vs Musammat Gango Kuer and Others
Patna High Court · 89 Ind. Cas. 1020
Evidence Act, 1872 — Section 35
High Courts24 Mar 1925
Ram Charan Singh and Another Vs Emperor
Patna High Court · AIR 1926 Patna 29
Criminal Procedure Code, 1898 (CrPC) — Section 342