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Patna High Court judgments

55,908 judgments · page 2,693 of 2,796

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High Courts14 May 1925

Maharaja Kesho Prasad Singh Bahadur Vs Lakhnath Roy and Others

Patna High Court · 89 Ind. Cas. 21

Transfer of Property Act, 1882 — Section 105
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High Courts14 May 1925

Nandan Singh and Another Vs Siaram Singh

Patna High Court · AIR 1926 Patna 67 : 89 Ind. Cas. 151

Civil Procedure Code, 1908 (CPC) — Section 145
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High Courts14 May 1925

Sitaram Das Vs Emperor

Patna High Court · AIR 1926 Patna 173 : 93 Ind. Cas. 986

Police Act, 1861 — Section 30, 32
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High Courts14 May 1925

Kesheo Prasad Singh Bahadur Vs Lakhnath Roy and Others

Patna High Court · AIR 1925 Patna 796

Bengal Tenancy Act, 1885 — Section 3(4), 88Transfer of Property Act, 1882 — Section 105
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High Courts14 May 1925

Musammat Gobinda Kuer Vs Jai Narain Chaudhry

Patna High Court · 88 Ind. Cas. 91

Government of India Act, 1919 — Section 45, 47
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High Courts13 May 1925

Sahi Deo and Another Vs Mahabir Sahu and Others

Patna High Court · 88 Ind. Cas. 1032

Chotanagpur Tenancy Act, 1908 — Section 46, 73
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High Courts13 May 1925

Sadho Saran Pande Vs Musammat Subhadra and Others

Patna High Court · 89 Ind. Cas. 195

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts13 May 1925

Maharaja Pratap Udai Nath Sahi Deo Vs Mahabir Sahu and Others

Patna High Court · AIR 1925 Patna 741

Chotanagpur Tenancy Act, 1908 — Section 10(b), 73
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High Courts13 May 1925

Sadho Saran Pande Vs Mt. Subhadra and Others

Patna High Court · AIR 1925 Patna 822

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts08 May 1925

Nehal Ahmad Khan Vs Emperor

Patna High Court · 89 Ind. Cas. 385

Penal Code, 1860 (IPC) — Section 345, 417
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High Courts08 May 1925

Gobinda Bauri and Others Vs Kristo Sardar

Patna High Court · AIR 1926 Patna 64

Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A, 258
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High Courts07 May 1925

Bhimnath Misra and Others Vs Jaggarnath Prasad and Others

Patna High Court · 89 Ind. Cas. 814

Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
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High Courts07 May 1925

Thakur Sao and Others Vs Abdul Aziz

Patna High Court · AIR 1926 Patna 170 : 91 Ind. Cas. 41

Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 139, 144
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High Courts06 May 1925

Harbans Narain Singh and Others Vs Mohammad Sayeed and Others

Patna High Court · AIR 1926 Patna 51

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
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High Courts05 May 1925

Jagannath Sahu and Another Vs Sheogobind Prasad

Patna High Court · AIR 1926 Patna 128

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High Courts05 May 1925

Jagdip Singh and Others Vs Harku Singh and Others

Patna High Court · AIR 1926 Patna 37 : 89 Ind. Cas. 863

Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
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High Courts01 May 1925

Garbhu Mahton Vs Musammat Bibi Khudaijatunissa and Others and Narayan Mahto

Patna High Court · 89 Ind. Cas. 170

Bengal Tenancy Act, 1885 — Section 26
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High Courts29 Apr 1925

Nawab Syed Muhammad Akbar Ali Khan Vs Herbert Francis

Patna High Court · 91 Ind. Cas. 822

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High Courts29 Apr 1925

(Kumar) Rameswar Narayan Singh Vs Mahabir Prasad and Others

Patna High Court · AIR 1926 Patna 47

Chotanagpur Tenancy Act, 1908 — Section 214, 231, 258
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High Courts28 Apr 1925

Mahanth Ram Charan Das Vs Gossain Ramlakhan Das

Patna High Court · 88 Ind. Cas. 697

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