High Courts25 May 1925
Akhtar Hussain Vs Emperor
Patna High Court · 88 Ind. Cas. 595
Criminal Procedure Code, 1898 (CrPC) — Section 193, 196, 282, 423, 428Evidence Act, 1872 — Section 165
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,692 of 2,796
High Courts25 May 1925
Basudeo Singh Vs Mahadeo Lal
Patna High Court · 88 Ind. Cas. 707
Criminal Procedure Code, 1898 (CrPC) — Section 142, 144, 145
High Courts25 May 1925
Kawleshwar Lal Vs Satya Brata Banarji and Another
Patna High Court · AIR 1927 Patna 90
Civil Procedure Code, 1908 (CPC) — Section 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts25 May 1925
Mahabir Prasad and Others Vs Basudeo Narayan
Patna High Court · 88 Ind. Cas. 671
High Courts22 May 1925
Sudha Krishna Mukerji Vs East Indian Railway Co.
Patna High Court · AIR 1926 Patna 137
High Courts22 May 1925
Lala Bambahadur Lal and Others Vs Mt. Gungta Kuer
Patna High Court · AIR 1925 Patna 547
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts22 May 1925
Lala Bambhadur Lal and Others Vs Musammat Gungora Kuar
Patna High Court · 89 Ind. Cas. 232
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts22 May 1925
Debi Prasad Dhandhania and Others Vs Mahesh Lal and Others
Patna High Court · 89 Ind. Cas. 32
Civil Procedure Code, 1908 (CPC) — Section 52, 53
High Courts21 May 1925
Babu Ram Chander Tewary Vs Gudar Potedar and Others
Patna High Court · AIR 1925 Patna 576
High Courts21 May 1925
Baijulal Marwari and Another Vs Thakur Prasad Marwari and Others
Patna High Court · AIR 1926 Patna 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Transfer of Property Act, 1882 — Section 91(f)
High Courts20 May 1925
S.N. Mullick Vs Ganga Gope and Others
Patna High Court · AIR 1925 Patna 534
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts20 May 1925
Daroga Singh and Others Vs Raghunandan Singh and Others
Patna High Court · 88 Ind. Cas. 669
High Courts20 May 1925
Hansraj Sangechi and Others Vs Jogeshar Prasad and Another
Patna High Court · 88 Ind. Cas. 1020
High Courts19 May 1925
Parmeshwar Singh and Others Vs Mt. Sureba Kuer and Others
Patna High Court · AIR 1925 Patna 530
Transfer of Property Act, 1882 — Section 111(d)
High Courts19 May 1925
Parmeshwar Singh and Others Vs Musammat Sureba Kuer and Others and Ram Pershad Singh and Others
Patna High Court · (1925) 05 PAT CK 0028
Transfer of Property Act, 1882 — Section 111
High Courts18 May 1925
Gosain Das Baishnab Vs Gopal Singh and Others
Patna High Court · 106 Ind. Cas. 430
Chotanagpur Tenancy Act, 1908 — Section 213, 258
High Courts15 May 1925
Syed Ibrahim Hussain Khan and Others Vs Sheopratap Narain
Patna High Court · AIR 1926 Patna 129 : 89 Ind. Cas. 886
High Courts14 May 1925
Faujdar Rai Vs Emperor
Patna High Court · AIR 1926 Patna 25
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 471
High Courts14 May 1925
Tulshi Prasad Ram Vs (J.A.W. Wilson) Chairman, Dumraon Municipality
Patna High Court · AIR 1926 Patna 181
Bengal Municipal Act, 1932 — Section 6, 6(3)
High Courts14 May 1925
Barhamdeo Rai and Others Vs Emperor
Patna High Court · AIR 1926 Patna 36
Penal Code, 1860 (IPC) — Section 379