High Courts23 Jun 1925
Baijnath Rai and Others Vs Mangla Prasad Narayan Sahi and Others
Patna High Court · AIR 1926 Patna 1
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,690 of 2,796
High Courts22 Jun 1925
Tarni Singh @ Tomi Singh and Others Vs Satnarain Maharaj and Others
Patna High Court · AIR 1926 Patna 9
Bengal Tenancy Act, 1885 — Section 105, 105A, 49
High Courts19 Jun 1925
Deonarayan Singh Vs Ram Prasad and Another
Patna High Court · AIR 1926 Patna 143
Limitation Act, 1963 — Article 181 Schedule 1, 29
High Courts18 Jun 1925
Mt. Bibi Wajibunnissa Begum Vs Babu Lal Mahton and Others
Patna High Court · AIR 1926 Patna 42
Bengal Tenancy Act, 1885 — Section 46, 61, 62(2)
High Courts16 Jun 1925
Peari Dai and Others Vs Naimish Chandra Mitra and Others
Patna High Court · AIR 1926 Patna 184
Registration Act, 1908 — Section 17, 49
High Courts15 Jun 1925
Raghu Nath Mahadeo Vs The Commissioner of Income Tax
Patna High Court · 89 Ind. Cas. 675
Income Tax Act, 1922 — Section 30Income Tax Act, 1961 — Section 13
High Courts15 Jun 1925
Raghunath Mahadeo Vs Commissioner of Income Tax
Patna High Court · (1925) 06 PAT CK 0009
High Courts15 Jun 1925
Daroga Gope Vs Emperor
Patna High Court · 88 Ind. Cas. 1045
Criminal Procedure Code, 1898 (CrPC) — Section 12, 182, 193, 194, 195Penal Code, 1860 (IPC) — Section 182, 193, 211
High Courts12 Jun 1925
Ramprit Ahir and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 560
Penal Code, 1860 (IPC) — Section 147
High Courts12 Jun 1925
Siban Rai Vs Bhagwant Dass and Another
Patna High Court · AIR 1926 Patna 176
Criminal Procedure Code, 1898 (CrPC) — Section 417Government of India Act, 1915 — Section 107Penal Code, 1860 (IPC) — Section 488
High Courts11 Jun 1925
Madras and Southern Mahratta Ry. Co. Vs Firm, Gopal Rai Ram Chunder
Patna High Court · AIR 1926 Patna 273
High Courts11 Jun 1925
Ramsakal Rai and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 139
Penal Code, 1860 (IPC) — Section 143, 34, 379
High Courts11 Jun 1925
Ambika Prasad Singh Vs The Commissioner for Income Tax, Bihar and Orissa.
Patna High Court · AIR 1926 Patna 256 : 93 Ind. Cas. 999
Income Tax Act, 1922 — Section 14, 14(1), 66(1)
High Courts10 Jun 1925
Hitendra Singh and Others Vs Maharajadhiraj of Darbhanga
Patna High Court · AIR 1926 Patna 147
High Courts10 Jun 1925
Deblal Jha Vs Kuman Das and Others
Patna High Court · 93 Ind. Cas. 994
Contract Act, 1872 — Section 69, 70
High Courts10 Jun 1925
The Midnapur Zemindary Co. Ltd. Vs Ram Kanai Singh Deo and Others
Patna High Court · AIR 1926 Patna 130 : 91 Ind. Cas. 169
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 179, 269
High Courts08 Jun 1925
In Re: Rajendra Narayan Bhanja Deo of Kanika
Patna High Court · AIR 1925 Patna 581
Income Tax Act, 1922 — Section 22(2), 34