High Courts01 Jul 1925
Jitendra Nath Chatterjee and Others Vs Mt. Jasoda Sahun and Another
Patna High Court · AIR 1926 Patna 122
Contract Act, 1872 — Section 74
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,689 of 2,796
High Courts01 Jul 1925
Agent of the Bengal Nagpur Railway Co. Ltd. Vs Hamir Mull Chagan Mull and Another
Patna High Court · AIR 1925 Patna 727
Railways Act, 1890 — Section 77
High Courts01 Jul 1925
Kesho Prasad Singh Vs Ram Swarup Ahir and Others
Patna High Court · AIR 1926 Patna 175
Cess Act, 1880 — Section 41, 41(3), 93
High Courts01 Jul 1925
G.I. P, Ry. Co. Vs Rameshwar Prasad and Another
Patna High Court · AIR 1926 Patna 190
High Courts01 Jul 1925
Bhupendra Narain Mander Vs Janeswar Mander and Another
Patna High Court · AIR 1926 Patna 533
High Courts26 Jun 1925
Jagwa Dhanuk and Others Vs Emperor
Patna High Court · AIR 1926 Patna 232 : 93 Ind. Cas. 884
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 163, 164, 360Evidence Act, 1872 — Section 157, 27, 28Penal Code, 1860 (IPC) — Section 302
High Courts25 Jun 1925
Sheikh Abdul Ghani and Others Vs Harnam Singh and Others
Patna High Court · AIR 1925 Patna 748
Limitation Act, 1963 — Section 26, 27
High Courts24 Jun 1925
Mt. Sheo Dani Kuer Vs Ramji Upadhya and Others
Patna High Court · AIR 1926 Patna 76
High Courts24 Jun 1925
Mt. Batisa Kuer Vs Raja Ram Pandey and Others
Patna High Court · AIR 1926 Patna 192
High Courts24 Jun 1925
Lachman Sahay and Others Vs Gauri Charan Mahton and Others
Patna High Court · AIR 1926 Patna 423
High Courts24 Jun 1925
Sanahi Ram-Kandhaya Lal Vs Gulab Chand-Kalu Ram and Another
Patna High Court · 89 Ind. Cas. 614
High Courts24 Jun 1925
Sagar Mull Vs Hira Maharaj and Others
Patna High Court · AIR 1926 Patna 164 : 91 Ind. Cas. 799
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jun 1925
Banwari Prasad Singh and Others Vs Mt. Bigni Kuer
Patna High Court · AIR 1927 Patna 131
Evidence Act, 1872 — Section 68, 71Transfer of Property Act, 1882 — Section 59
High Courts24 Jun 1925
Sahdeo Singh and Others Vs Kishun Behari Pandey and Others
Patna High Court · AIR 1925 Patna 820
High Courts23 Jun 1925
H.G. Pereira Vs East Indian Railway
Patna High Court · AIR 1926 Patna 102
Civil Procedure Code, 1908 (CPC) — Section 109Limitation Act, 1963 — Section 5
High Courts23 Jun 1925
Ram Autar Pande Vs Shanker Dayal
Patna High Court · AIR 1926 Patna 87
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 68(b)
High Courts23 Jun 1925
Tokh Narain Puri Vs Ram Rachhya Singh and Others
Patna High Court · AIR 1925 Patna 743
High Courts23 Jun 1925
Ramkhelawan Sahu and Another Vs Kuldip Sahay and Others
Patna High Court · AIR 1926 Patna 152
Bengal Tenancy Act, 1885 — Section 3(3)