COURT ARCHIVE

Patna High Court judgments

55,908 judgments · page 2,687 of 2,796

High Courts03 Nov 1925

Bhatu Ram Modi and Another Vs Fogal Ram

Patna High Court · AIR 1926 Patna 141

Read judgment

High Courts03 Nov 1925

Kesho Prasad Singh Vs Shamnandan Rai and Others

Patna High Court · AIR 1926 Patna 504

Contract Act, 1872 — Section 43

Read judgment

High Courts02 Nov 1925

Bihare Lal Mitter Vs Tanuk Lal Mander and Others

Patna High Court · AIR 1926 Patna 397

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47

Read judgment

High Courts27 Oct 1925

Nope Chand Mangniram Vs Commissioner of Income Tax

Patna High Court · (1925) 10 PAT CK 0006

Read judgment

High Courts27 Oct 1925

The East Indian Railway Company Vs Kishun Chand Kasarwani

Patna High Court · AIR 1926 Patna 336 : 96 Ind. Cas. 206

Railways Act, 1890 — Section 72(2)(a)

Read judgment

High Courts27 Oct 1925

Badri Gope and Others Vs Emperor

Patna High Court · AIR 1926 Patna 237 : 93 Ind. Cas. 146

Penal Code, 1860 (IPC) — Section 186, 97, 99

Read judgment

High Courts23 Oct 1925

Jang Bahadur Singh and Others Vs King-Emperor

Patna High Court · AIR 1926 Patna 244

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Penal Code, 1860 (IPC) — Section 426

Read judgment

High Courts23 Oct 1925

Debi Dayal Singh and others Vs Mt. Ganga Kuer and others

Patna High Court · (1925) 10 PAT CK 0005

Read judgment

High Courts23 Oct 1925

Badri Sahu and Others Vs Pandit Peare Lal Misra and Others

Patna High Court · AIR 1926 Patna 140

Read judgment

High Courts22 Oct 1925

Hukmi Chand Hardat Rai Vs Commissioner of Income Tax

Patna High Court · (1925) 10 PAT CK 0002

Read judgment

High Courts20 Oct 1925

Gangadhar Misra Vs Rani Debendrabala Dasi

Patna High Court · AIR 1926 Patna 249

Court Fees Act, 1870 — Section 7(iv)(c), 7(iv)(e)

Read judgment

High Courts10 Sept 1925

Raja Madhu Sudan Dev and Others Vs Panu Parhi

Patna High Court · AIR 1926 Patna 358

Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 383(d)

Read judgment

High Courts24 Aug 1925

Fagu Tanti Vs Chotelal Tanti and Others

Patna High Court · AIR 1926 Patna 346 : 96 Ind. Cas. 115

Penal Code, 1860 (IPC) — Section 494, 498

Read judgment

High Courts13 Aug 1925

The Bengal Nagpur Railway Company, Ltd. Vs Shaikh Makbul

Patna High Court · AIR 1925 Patna 755

Penal Code, 1860 (IPC) — Section 304ARailways Act, 1890 — Section 145(2)

Read judgment

High Courts12 Aug 1925

Nirsu Narayan Sinha Vs King-Emperor

Patna High Court · AIR 1926 Patna 499

Penal Code, 1860 (IPC) — Section 161, 499, 500

Read judgment

High Courts27 Jul 1925

Rup Lal Singh Vs Secretary of State for India

Patna High Court · AIR 1926 Patna 258

Read judgment

High Courts27 Jul 1925

Mahari Dhangar Vs Baldeo Narain

Patna High Court · AIR 1926 Patna 525

Penal Code, 1860 (IPC) — Section 211, 420

Read judgment

High Courts27 Jul 1925

Ramyad Dusadh and Others Vs King-Emperor

Patna High Court · AIR 1926 Patna 211

Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 149

Read judgment

High Courts27 Jul 1925

Ramjee Prasad Vs Rai Bishundutt and Others

Patna High Court · AIR 1926 Patna 194

Land Registration Act, 1876 — Section 29, 42Limitation Act, 1908 — Section 14

Read judgment

High Courts27 Jul 1925

Ramchandra Singh and Others Vs Jang Bahadur Singh and Others

Patna High Court · AIR 1926 Patna 17

Read judgment