High Courts27 Jul 1925
Ramdhani Singh and Others Vs Kewal Mani Bibi and Others
Patna High Court · AIR 1926 Patna 156
Bengal Tenancy Act, 1885 — Section 180, 29Evidence Act, 1872 — Section 92
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,688 of 2,796
High Courts24 Jul 1925
Hit Narayan Singh Vs Emperor
Patna High Court · AIR 1926 Patna 517 : 96 Ind. Cas. 505
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts24 Jul 1925
Jogendra Prasad Narayan Sinha Vs Mangal Prasad Sahu
Patna High Court · AIR 1926 Patna 160
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 14Limitation Act, 1963 — Article 182(5)
High Courts24 Jul 1925
Balaram Manjhi and Others Vs Jagannath Manjhi and Others
Patna High Court · AIR 1925 Patna 760
High Courts23 Jul 1925
Nilmadhab Chowdhry and Others Vs Emperor
Patna High Court · AIR 1926 Patna 279 : 96 Ind. Cas. 509
Criminal Procedure Code, 1898 (CrPC) — Section 155, 156, 164, 337, 339Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 120B, 34, 419, 420, 457
High Courts23 Jul 1925
Hemchandra Mahto and Others Vs Prem Mahto
Patna High Court · AIR 1926 Patna 154
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Jul 1925
Tunia Vs Emperor
Patna High Court · AIR 1926 Patna 168
Penal Code, 1860 (IPC) — Section 193, 500
High Courts22 Jul 1925
East Indian Railway Co. Vs Gobardhan Das
Patna High Court · AIR 1926 Patna 165
High Courts22 Jul 1925
Sobhit Mallah Vs Emperor
Patna High Court · AIR 1926 Patna 70
Criminal Procedure Code, 1898 (CrPC) — Section 250, 250(3)
High Courts22 Jul 1925
Sib Sahai Lal and Others Vs Bijai Chand Mahtab
Patna High Court · AIR 1926 Patna 197
Bengal Tenancy Act, 1885 — Section 30(b), 30(d), 52
High Courts21 Jul 1925
Srimatya Gendamoni Debya Vs Raghunandan Singh and Others
Patna High Court · 91 Ind. Cas. 768
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts15 Jul 1925
Debi Prasad Vs Jaldhar Mahton and Others
Patna High Court · AIR 1926 Patna 288
Civil Procedure Code, 1908 (CPC) — Section 11Road Cess Act, 1871 — Section 20(b)
High Courts15 Jul 1925
Radhe Lal and Another Vs East Indian Railway and Others
Patna High Court · AIR 1926 Patna 40
Railways Act, 1890 — Section 140
High Courts13 Jul 1925
Rameshwar Singh Bahadur Vs Puran Chandera Mansali
Patna High Court · AIR 1926 Patna 213
Bengal Tenancy Act, 1885 — Section 148(a), 158BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts10 Jul 1925
G.I.P. Railway Vs Dutti Ram and Another
Patna High Court · AIR 1926 Patna 148
Evidence Act, 1872 — Section 106
High Courts08 Jul 1925
Ramchandra Modak Vs Emperor
Patna High Court · AIR 1926 Patna 214 : 93 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Section 139Criminal Procedure Code, 1898 (CrPC) — Section 25, 252, 253, 256, 257Penal Code, 1860 (IPC) — Section 19
High Courts08 Jul 1925
Ashloke Singh and Others Vs Bodha Ganderi
Patna High Court · AIR 1926 Patna 125
Registration Act, 1908 — Section 2Transfer of Property Act, 1882 — Section 3