High Courts28 Jan 1925
Deshi Sugar Mill Vs Tupsi Kahar and Others
Patna High Court · AIR 1926 Patna 506 : 100 Ind. Cas. 541
Criminal Procedure Code, 1898 (CrPC) — Section 133
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,698 of 2,796
High Courts28 Jan 1925
(Sir) Rameshwar Singh Bahadur Vs Rit Lal Singh and Others
Patna High Court · AIR 1925 Patna 739
High Courts27 Jan 1925
Saiyid Mohiuddin Vs Emperor
Patna High Court · 86 Ind. Cas. 459
Criminal Procedure Code, 1898 (CrPC) — Section 342, 350, 360, 428Penal Code, 1860 (IPC) — Section 205, 256, 342, 409, 428
High Courts27 Jan 1925
Babu Hitendra Singha and Others Vs Maharajahdihraj Sir Rameshwar Singh Bahadur and Others
Patna High Court · 88 Ind. Cas. 141
Civil Procedure Code, 1908 (CPC) — Section 11, 47, 98
High Courts26 Jan 1925
Chamari Singh Vs Public Prosecutor of Gaya
Patna High Court · AIR 1925 Patna 677
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 120B
High Courts23 Jan 1925
Musammat Nand Kuer and Others Vs Kunj Behari Lal and Another
Patna High Court · 109 Ind. Cas. 750
High Courts23 Jan 1925
The East Indian Railway Company and Another Vs Sagar Mull
Patna High Court · 89 Ind. Cas. 672
High Courts23 Jan 1925
Nand Kuer and Others Vs Kunj Behari Lal and Another
Patna High Court · AIR 1927 Patna 411
High Courts22 Jan 1925
Kameshwar Narain Singh Vs Janardhan Prasad Narain Singh and Others
Patna High Court · AIR 1925 Patna 492
High Courts22 Jan 1925
Udit Singh and Others Vs Emperor
Patna High Court · AIR 1925 Patna 762
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts22 Jan 1925
Sheobhanjan Singh and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 978
Criminal Procedure Code, 1898 (CrPC) — Section 407
High Courts22 Jan 1925
Brij Nath Prashad Vs Buxi Bindeshwari Prasad Singh and Another
Patna High Court · 86 Ind. Cas. 791
High Courts22 Jan 1925
Ladu Narain Singh Vs Goberdhan Das and Others
Patna High Court · 86 Ind. Cas. 721
Transfer of Property Act, 1882 — Section 43
High Courts20 Jan 1925
Parmeshwar Lall Vs Emperor
Patna High Court · AIR 1925 Patna 678
Penal Code, 1860 (IPC) — Section 211
High Courts20 Jan 1925
Ram Ghulam Singh and Others Vs Nand Kishore Prasad and Others
Patna High Court · AIR 1925 Patna 688
High Courts20 Jan 1925
Secretary of State for India in Council Vs Ramtahal Ram and Others
Patna High Court · 86 Ind. Cas. 928
High Courts20 Jan 1925
Mohammad Nasiruddin Vs Emperor
Patna High Court · AIR 1925 Patna 713
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 456
High Courts19 Jan 1925
Gajadhar Prasad Vs Firm Manulal-Jagarnath Prasad
Patna High Court · 93 Ind. Cas. 257
Civil Procedure Code, 1908 (CPC) — Section 38, 42
High Courts19 Jan 1925
Tofa Lal Das Vs Syed Moinuddin Mirza and Others
Patna High Court · AIR 1925 Patna 765
Contract Act, 1872 — Section 72Limitation Act, 1963 — Article 62